Citation : 2022 Latest Caselaw 2285 Ker
Judgement Date : 2 March, 2022
Con.Case(C) No.1247/2021 1/5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
Wednesday, the 2nd day of March 2022 / 11th Phalguna, 1943
CONTEMPT CASE(C) NO. 1247 OF 2021 IN WP(C)13668/2020
PETITIONERS/PETITONERS:
1. T.G. PETER, SHOP NO.1, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT THANNIKKAPPILLY HOUSE, JANATHA ROAD LANE-25, VYTTILA,
KOCHI.
2. C.A.JOSEPH , SHOP NO.9, ELAMKULAM SHOPPING
COMPLEX,ELAMKULAM,RESIDING AT CHILLIYADAN HOUSE, CSRA-26,CHILAVANNUR
SOUTH,KOCHI-682020
3. P.J.JAMES, SHOP NO.3, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT PAYYAPPILLY HOUSE, PONNETH SOUTH ROAD, CHILAVANNUR,
KOCHI - 682 020.
4. JAYANTHI L.BHAT, SHOP NO.5, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT 1/656-B, NANDANAM, INDIRA JUNCTION, PADAMUGAL, KAKKANAD
P.O., KOCHI - 682 030.
5. SHIBU WILLAIMS, B/O.SHIJOY WILLIAMS, SHOP NO.6, ELAMKULAM SHOPPING
COMPLEX, ELAMKULAM, RESIDING AT 2 D, METRO CASTLE, MYTHRI LANE,
MADAPPATTU ROAD, CHAKKARAPARAMBU, THAMMANAM P.O., COCHIN - 682 032.
6. P.I.THOMAS, SHOP NO.8, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT PANIKULAM HOUSE, KUMARANASAN ROAD, ELAMKULAM, KOCHI -
682 017.
7. M.L.PAUL, SHOP NO.2, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM, RESIDING
AT MEKKATTUKULAM HOUSE, CHETTIKULAM P.O., CHALAKKUDY - 688 721.
8. MARY THOMAS, SHOP NO.10, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT KARUKAPARAMBIL HOUSE, EBRA-20, CHERUPUSHPAM ROAD,
ELAMKULAM, KOCHI - 682 020.
9. K.M.THOMAS, SHOP NO.11, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
C/O.P.J.PAULSON, PARAPPILLIL HOUSE, CHERUPUSHPAM ROAD, ELAMKULAM -
682 038.
10. JAIN M.D., SHOP NO.12, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT MALIYAMVEETTIL HOUSE, POONITHURA P.O., KOCHI - 682 038.
11. MATHEW BINOY K.B., S/O.LATE K.R.BERNARD, SHOP NO.13, ELAMKULAM
SHOPPING COMPLEX, ELAMKULAM, RESIDING AT KATTITHARA HOUSE, JAI
NAGAR, KUREEKKAD P.O., KOCHI - 682 035.
12. SONIYA GOPINATH, SHOP NO.14, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT PANACKAPARAMBIL, KOCHUPPALLI ROAD, VYTTILA P.O.,
ERNAKULAM.
13. JAYA PRAKASH, SHOP NO.15, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT C/O.P.J.PAULSON, PARAPPILLIL HOUSE, ELAMKULAM - 20.
14. K.A.LAKSHAMANAN, SHOP NO.16, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT KELAMPARAMBIL HOUSE, GASARI AGAR, EROOR NORTH P.O.,
ERNAKULAM.
15. P.T.PETER, SHOP NO17, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT PARUTHIKAT HOUSE, PANAMPILLY NAGAR, LIG-612, KOCHI - 682
Con.Case(C) No.1247/2021 2/5
020.
16. ROSY GEORGE, SHOP NO.18, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT CHEMMAYATH HOUSE, ELAMKULAM, KOCHI - 68 020.
17. P.P.PAUL, SHOP NO.19, ELAMKULAM SHOPPING COMPLEX, ELAMKULAM,
RESIDING AT PARAPPILLY HOUSE, CHERUPUSHPAM ROAD, ELAMKULAM.
18. P.J.PAULSON, S/O.P.P.JOSEPH, SHOP NO.20, ELAMKULAM SHOPPING COMPLEX,
ELAMKULAM, RESIDING AT PARAPPILLY HOUSE, CHERUPUSHPAM ROAD,
ERNAKULAM.
19. JOSEPH K.X., SHOP NO.1, ELAMKULAM SURONA CHURCH SHOPPING COMPLEX,
ELAMKULAM, RESIDING AT KARUKAPARAMBIL HOUSE, CHERUPUSHPAM ROAD,
ELAMKULAM.
20. ANOOP ANDREWS, SHOP NO.3, ELAMKULAM SURONA CHURCH SHOPPING COMPLEX,
ELAMKULAM S/O.(LATE) ANDREWS, RESIDING AT KUNNALAKATTU HOUSE,
CHILAVANNOOR, KOCHI - 682 020.
21. N.A.GEORGE, SHOP NO.4, ELAMKULAM SURONA CHURCH SHOPPING COMPLEX,
RESIDING AT DOOR NO.UNRWA, LANE-4, HOUSE NO.37, CHILAVANNOOR,
VINOBHA NAGAR, ERNAKULAM.
22. CHARLY WILLIAMS, SHOP NO.5, ELAMKULAM SURONA CHURCH SHOPPING
COMPLEX, RESIDING AT MOROLIPARAMBIL, CHERUPUSHPAM ROAD, ELAMKULAM,
ERNAKULAM.
23. LAZAR M.T., SHOP NO.5, VYTTILA JANATHA SHOPPING COMPLEX, RESIDING AT
MOOLAMKUZHY HOUSE, P & T LANE, KACHAPPILY ROAD, JANATHA, VYTTILA
P.O., ERNAKULAM.
24. SHINOD K.S., S/O.LATE SARASAN A.M., SHOP NO.8, VYTTILA JANATHA
SHOPPING COMPLEX, RESIDING AT KALARIVATHUKKAL, CHILAVANNOOR, KOCHI -
682 020.
25. JESSY A.G., ANAMTHURUTHIL HOUSE, VYTTILA JANATHA, KOCHI - 682 019,
SHOP NO.10, VYTTILA JANATHA SHOPPING COMPLEX.
26. P.J.XAVIER, SHOP NO.1, VYTTILA JANATHA SHOPPING COMPLEX,
S/O.P.K.JOSEPH, PALATHURUTHIL HOUSE, FATHIMA CHURCH ROAD, ELAMKULAM,
KOCHI - 682 020.
27. JOSHY A.R., SHOP NO.2, VYTTILA SHOPPING COMPLEX, NORTH BLOCK,
CHOORAPARAMBIL HOUSE, KACHAPPILLY ROAD, PONNURUNNI , VYTTILA P.O.,
KOCHI - 682 019.
28. GEETHA GEORGE, SHOP NO.3, VYTTILA SHOPPING COMPLEX, NORTH BLOCK,
KODOPARAMBIL HOUSE, MEDICAL CENTRE ROAD, VENNALA P.O., KOCHI - 682
028.
29. UNNIKRISHNAN C.V., SHOP NO.1, VYTTILA SHOPPING COMPLEX, SOUTH NORTH
BLOCK, AGED 70 YEARS, KALAPURAKKAL HOUSE, K.P.VALLON ROAD,
KADAVANTHARA, KOCHI - 682 020.
30. THAYIB E.M., SHOP NO.2, VYTTILA SHOPPING COMPLEX, SOUTH NORTH BLOCK,
MARAYAKULATH HOUSE, PRIYADARSINI ROAD, CHAKKARAPARAMBU, KOCHI - 682
028.
BY ADV B.SAINU
RESPONDENT/2ND RESPONDENT:
A.S. NAISAM, SECRETARY, CORPORATION OF KOCHI, CORPORATION OFFICE,
PARK AVENUE, P.B.NO.1016, KOCHI - 682 011.
BY ADV SHRI.K.JANARDHANA SHENOY, SC, KOCHI MUNICIPAL CORPORATION
Con.Case(C) No.1247/2021 3/5
This Contempt of court case (civil) having come up for orders on
02.03.2022, the court on the same day passed the following:
ORDER
Con.Case(C) No.1247/2021 4/5
ALEXANDER THOMAS, J.
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Cont. Case (C) No. 1247 of 2021 (arising out of the judgment dated 13.7.2020 in WP(C).No.13668/2020)
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Dated this the 2nd day of March, 2022
ORDER
Smt.B.Sainu, learned counsel appearing for the petitioners
seriously complains abouts the conduct of the respondent in not
complying with the directions issued by this Court as per Anx.I
judgment, and further that coercive steps have been taken by the
respondent to issue Anx.A3 notice dated 28.12.2021 for payment
of rental, etc.
Sri.K.Janardhana Shenoy, learned Standing Counsel for the
Kochi Municipal Corporation, seeks time to get instructions and
to file an additional affidavit in the matter, and submits that
further steps in pursuance of Anx.A3 recovery notice dated
28.12.2021 will be kept in abeyance until the disposal of this
Contempt case, etc.
List on 23.3.2022.
Hand over
Sd/-
ALEXANDER THOMAS,
JUDGE
MMG
02-03-2022 /True Copy/ Assistant Registrar
Con.Case(C) No.1247/2021 5/5
APPENDIX OF CON.CASE(C) 1247/2021 Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 13/07/2020 IN WP(C) NO.13668 OF THIS HON'BLE COURT.
Annexure A3 TRUE COPY OF THE RECOVERY NOTICE DATED 28.12.2021
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