Sainudeen vs The Secretary
2022 Latest Caselaw 7615 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
       FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        WP(C) NO. 20688 OF 2022
PETITIONER/S:

          SAINUDEEN, S/O MOYIN
          ARIKADU PARAMBATH, KARUVAMPOYIL,
          KODUVALLY, KOZHIKODE

          BY ADV STALIN PETER DAVIS



RESPONDENT/S:

          THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, KOZHIKODE,
          COLLECTORATE COMPLEX, KOZHIKODE-WAYANAD ROAD,
          KOZHIKODE-673 620
          R BY GP SRI.JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20688 OF 2022      ..2..




                          JUDGMENT

The petitioner is a stage carriage operator. He seeks

for revision of own timings. He had been operating on the

strength of time schedule issued on 11.11.1999. Due to

introduction of new services and withdrawal of services, it

has become necessary to seek for revision of timings. It is

accordingly that Ext.P1 request has been submitted

seeking revision of timings, is the contention. The

petitioner seeks for an expeditious consideration of the

application.

2. Heard the learned Counsel for the petitioner and

the learned Government Pleader.

Without expressing anything on the merits, the writ

petition is disposed of directing the respondent to consider

and pass appropriate orders on Ext.P1 request, with due

notice to the petitioner and to the interested /affected WP(C) NO. 20688 OF 2022 ..3..

operators, as expeditiously as possible and at any rate

within a period of two months from the date of receipt of a

copy of this judgment.

Sd/-

                          MURALI PURUSHOTHAMAN
                                  JUDGE
SB/27/06/2022
 WP(C) NO. 20688 OF 2022         ..4..


                APPENDIX OF WP(C) 20688/2022

PETITIONER EXHIBITS

Exhibit P1            TRUE COPY OF THE APPLICATION SUBMITTED

BY THE PETITIONER BEFORE THE RESPONDENT DATED 15.06.2022 ALONG WITH ENGLISH TRANSLATION