The Hdb Financial Services Ltd vs Basheer Mohammed Kannu
2022 Latest Caselaw 7347 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                          RP NO. 492 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 1425/2022 OF HIGH COURT OF KERALA
REVIEW PETITIONERS:

    1       THE HDB FINANCIAL SERVICES LTD
            AGED 38 YEARS
            2ND FLOOR, PROCESS HOUSE, KAMALA MILLS, SENAPTHI BAPAT
            MARG, LOWER PAREL, MUMBAI AND BRANCH OFFICE AT SPRINGS,
            1ST FLOOR, NEAR RELIANCE FRESH, EDAPPAZHANJI,
            THYCAUD.PO, TRIVANDRUM. REPRESENTED BY TIS AUTHORIZED
            OFFICER, PIN - 695014

    2       THE AUTHORIZED OFFICER
            HDB FINANCIAL SERVICES LTD, 2ND FLOOR, PROCESS HOUSE,
            KAMALA MILLS, SENAPTHI BAPAT MARG, LOWER PAREL, MUMBAI
            AND BRANCH OFFICE AT SPRINGS, 1ST FLOOR, NEAR RELIANCE
            FRESH, EDAPPAZHANJI, THYCAUD.PO TRIVANDRUM, PIN -
            695014

            BY ADV P.PAULOCHAN ANTONY



RESPONDENT:

            BASHEER MOHAMMED KANNU
            AGED 69 YEARS
            S/O.MOHAMMED KANNU, RESIDING AT RS NO-142/2-18, 142/6,
            KAITHAKONAM HOUSE, KAITHAKONAM, KATTAKKADA.PO,
            VEERANKAVU, KATTAKKADA TALUK, THIRUVANANTHAPURAM, PIN -
            695572

            BY ADV J.R.PREM NAVAZ


THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 23.06.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P.No.492/2022                        2

                                 ORDER

The learned counsel for the petitioners submits that the review

petition may be dismissed as not pressed.

Accordingly, the review petition is dismissed as not pressed.

Sd/-

GOPINATH P.

JUDGE acd