Saji Vadakkekara vs State Of Kerala
2022 Latest Caselaw 7342 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                      WP(C) NO. 17105 OF 2013
PETITIONER:

            SAJI VADAKKEKARA
            S/O. V.P. VARGHESE (GEORGE), VADAKKEKARA HOUSE,
            MANGATTOOR, KOLENCHERY P.O., ERNAKULAM - 682 311.
            BY ADVS.
            SRI.LEO GEORGE
            SRI.K.N.SASIDHARAN NAIR

RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.
    2       THE LAND REVENUE COMMISSIONER
            PUBLIC OFFICE BUILDING, MUSEUM JUNCTION,
            THIRUVANANTHAPURAM - 695 033.
    3       THE DISTRICT COLLECTOR
            ERNAKULAM - 682 030.
    4       THE REVENUE DIVISIONAL OFFICER
            FORT KOCHI, ERNAKULAM - 682 001.
    5       THE TAHSILDAR
            ALUVA - 683 101.
    6       THE GEOLOGIST
            DEPARTMENT OF MINING AND GEOLOGY,
            DISTRICT OFFICE, CIVIL STATION,
            ERNAKULAM - 682 030
OTHER PRESENT:

            SMT.VIDYA KURIAKOSE, GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   23.06.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.17105/2013

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.17105 of 2013
             ----------------------------------------------
            Dated this the 23rd day of June, 2022


                            JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE