Jayalakshmi vs The State Of Kerala
2022 Latest Caselaw 7335 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR.JUSTICE V.G.ARUN
 THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                      WP(C) NO. 3548 OF 2020
PETITIONER/S:

             JAYALAKSHMI
             AGED 47 YEARS
             W/O.SAJITH KUMAR, JAYALAKSHMI NIVAS,
             THEKKETHARA, AYALUR P.O., PALAKKAD DISTRICT-
             678510, REPRESENTED BY HER POWER OF ATTORNEY
             HOLDER, M.S.SAJITH KUMAR, S/O.SIVASANKARAN
             PILLAI, AGED 51 YEARS, RESIDING AT SREELAKAM,
             GANDHINAGAR-23, NEAR KERALA STATE TAX COMPLEX,
             ASRAMAM P.O., KOLLAM DISTRICT-691002.
             BY ADVS.
             BINOY VASUDEVAN
             SRI.R.MANIKANTAN

RESPONDENT/S:

     1       THE STATE OF KERALA
             REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
             GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT,
             GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
             695001.
     2       THE CHIEF CONSERVATOR OF FOREST AND CUSTODIAN
             OF ECOLOGICALLY FRAGILE LAND,
             FOREST HEAD QUARTERS, VAZHUTHAKKAD,
             THIRUVANANTHAPURAM-695001.
     3       THE CHIEF CONSERVATOR OF FOREST AND CUSTODIAN
             OF VESTED FORESTS,
             EASTERN CIRCLE, OLAVAKKODE P.O., PALAKKAD-
             678002.
     4       THE DIVISIONAL FOREST OFFICER,
             OFFICE OF THE DFO, NEMMARA P.O., PALAKKAD-
             678508.
OTHER PRESENT:

             SPL.GP.FORESTS T.P.SAJAN
         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.06.2022,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.3548 of 2020

                              -2-



                          JUDGMENT

Dated this the 23rd day of June, 2022

Learned Counsel for the petitioner submits

that the writ petition is not pressed.

Accordingly, the writ petition is dismissed as

not pressed.

Sd/-

V.G.ARUN JUDGE Scl/23.06.2022