Feroz Babu vs K.Nivil Ibrahim
2022 Latest Caselaw 7203 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
            THE HONOURABLE MR.JUSTICE C.S.DIAS
  THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                  OP(C) NO. 1984 OF 2017
           OS 131/2017 OF MUNSIFF COURT, MANJERI
PETITIONER/S:

    1    FEROZ BABU
         S/O.ALAVI, KARASHERY HOUSE, KARUVAMBRAM
         P.O.,MEMBER, KERALA VYAPARI VYAVASAYI EKOPANA
         SAMITHI,MANJERI MUNICIPAL UNIT, REG. NO.262/81,
         MANJERI-676123
    2    ABDUL SALAM
         S/O.ALAVI HAJI, CHERLAIL HOUSE, THURAKKAL,
         MEMBER, KERALA VYAPARI VYAVASAYI EKOPANA
         SAMITHI,MANJERI MUNICIPAL UNIT, REG.
         NO.262/81,MANJERI-676121
    3    ABDUL SALEEM
         S/O.CHEKKU HAJI, RESIDING AT PUVILPETTI HOUSE,
         MULLANPARA, MEMBER, KERALA VYAPARI VYAVASAYI
         EKOPANA SAMITHI,MANJERI MUNICIPAL UNIT, REG.
         NO.262/81,MANJERI-676121
         BY ADVS.
         SRI.P.C.SASIDHARAN
         SRI.K.S.ANIL


RESPONDENT/S:

    1    K.NIVIL IBRAHIM
         S/O.LATHEEF, KORMATH HOUSE, THURAKKAL BAPPUTTY
         BY-PASS ROAD, GENERAL SECRETARY, KERALA VYAPARI
         VYAVASAYI EKOPANA SAMITHI,MANJERI MUNICIPAL UNIT,
         REG.NO. 262/81,MANJERI-676121
    2    M.P.M.HAMEED KURIKKAL
         S/O.HASSAN KUTTY KURIKKAL, KURIKKAL, MALAKULAM,
         PRESIDENT, KERALA VYAPARI VYAVASAYI EKOPANA
         SAMITHI,MANJERI MUNICIPAL UNIT, REG.NO.
         262/81,MANJERI-676121
    3    SAKKIL HUSSAIN ALIAS SAKKIR CHAMAYAM
         S/O.LATE ALAVI HAJI, BUSINESS OFFICE, CHAMAYAM
         TEXTILES, PANDIKKAD ROAD, KERALA VYAPARI
         VYAVASAYI EKOPANA SAMITHI,MANJERI MUNICIPAL UNIT,
         REG.NO. 262/81,MANJERI-676121
    4    MOIDEEN KUTTY ALIAS KUNHAVU HAJI
             PULIYAMKODATH HOUSE, THAVANOOR P.O.,MALAPPURAM,
            PRESIDENT, KERALA VYAPARI VYAVASAYI EKOPANA
            SAMITHI,MALAPPURAM DISTRICT, MALAPPURAM
    5       ABDUL MAJEED
            THOTTATHODI HOUSE, MAKKADA, MALAPPURAM,
            TREASURER, KERALA VYAPARI VYAVASAYI EKOPANA
            SAMITHI,MALAPPURAM DISTRICT, MALAPPURAM
    6       M.KUNHI MUHAMMED
            MUTHUKULAVAN HOUSE, AMARABALAM, NILAMBUR,VICE
            PRESIDENT, KERALA VYAPARI VYAVASAYI EKOPANA
            SAMITHI,MALAPPURAM DISTRICT, MALAPPURAM
    7       ABDULLA ALIAS CHERI
            S/O.MUHAMMED, ROSINA MANZIL, MELAKKAM
            P.O.,MANJERI-676103, GENERAL SECRETARY, KERALA
            VYAPARI VYAVASAYI EKOPANA SAMITHI,MALAPPURAM
            DISTRICT, MALAPPURAM
            BY ADVS.
            SRI.K.M.SATHYANATHA MENON
            SMT.KAVERY S THAMPI


     THIS     OP   (CIVIL)    HAVING   COME   UP    FOR    ADMISSION   ON
23.06.2022,    THE    COURT    ON   THE   SAME     DAY    DELIVERED    THE
FOLLOWING:
                                 3
OP (C)No. 1984 of 2017


                        C.S DIAS,J.
                    ---------------------------
                OP (C)No. 1984 of 2017
                   -----------------------------
          Dated this the 23rd day of June, 2022.

                           JUDGMENT

The learned counsel appearing for the petitioners

submits that the original petition has become

infructuous. The said submission is recorded. The

original petition is dismissed as infructuous.

SD/-

sks/23.06.2022 C.S.DIAS, JUDGE APPENDIX OF OP(C) 1984/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.131/2017 EXHIBIT P2 TRUE COPY OF THE INTERLOCUTORY APPLICATION AS I.A.NO.997/17 EXHIBIT P2(A) TRUE COPY OF THE INTERLOCUTORY APPLICATION NO.998/17 EXHIBIT P2(B) TRUE COPY OF THE INTERLOCUTORY APPLICATION NO.999/17 EXHIBIT P3 TRUE COPY OF THE INTERLOCUTORY APPLICATION AS I.A.NO.1022/2017 EXHIBIT P4 TRUE COPY OF THE REGISTRATION CERTIFICATE EXHIBIT P5 TRUE COPY OF THE ELECTION NOTICE EXHIBIT P6 TRUE COPY OF THE ORDER DATED 03.04.2017 EXHIBIT P7 TRUE COPY OF THE I.A.NO.1493 OF 2017 IN O.S.NO.131/17 DATED 12.6.2017