A.M.A Oil Mill vs Kerala State Civil Supplies ...
2022 Latest Caselaw 7190 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        WP(C) NO. 17253 OF 2022
PETITIONER/S:

            A.M.A OIL MILL,
            BUILDING NO.433A/14, ODAKKALI, ASAMANNUR.P.O.
            ERNAKULAM. PIN - 383549. REPRESENTED BY ITS MANAGING
            PARTNER, BEEVI ALIYAR, W/O A.M.ALIYAR, 65 YEARS,
            AIMANAPULLY HOUSE, KAITHAKKADU KARA, PATTIMATTOM.P.O,
            ERNAKULAM DISTRICT.
            BY ADVS.
            V.M.KRISHNAKUMAR
            MAYA M.


RESPONDENT/S:

    1       KERALA STATE CIVIL SUPPLIES CORPORATION,
            HEAD OFFICE, GANDHI NAGAR, KOCHI - 682020. REPRESENTED
            BY ITS CHAIRMAN AND MANAGING DIRECTOR.
    2       MANAGER (BP),
            KERALA STATE CIVIL SUPPLIES CORPORATION GANDHI NAGAR,
            KOCHI - 682020.
    3       MIKHAEL FOOD LTD,
            AKKIKKAVU.P.O, PANNITHADAM, THRISSUR. PIN - 680 580.
            REPRESENTED BY ITS MANAGING DIRECTOR.
            BY ADV SMT.MOLLY JACOB,SC,SUPPLYCO


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17253 OF 2022
                               2

                   JUDGMENT

Dated this the 23rd day of June, 2022

Learned Counsel for the petitioner submits that the

writ petition is not pressed. Accordingly, the Writ Petition

is dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE RK WP(C) NO. 17253 OF 2022

APPENDIX OF WP(C) 17253/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE E-TENDER NOTIFICATION ISSUED BY THE CIVIL SUPPLIES CORPORATION.

Exhibit P2 TRUE COPY OF SCHEDULE 2 DECLARATION FILED BY THE PETITIONER.

Exhibit P3 TRUE COPY OF THE E-TENDER (SCHEDULE 1) SUBMITTED BY THE 3RD RESPONDENT, WHICH IS AVAILABLE IN THE WEBSITE OF THE 3RD RESPONDENT.

Exhibit P4 TRUE COPY OF GST CERTIFICATE ALONG WITH DETAILS OF ADDITIONAL PLACE OF BUSINESS AND THE DETAILS OF MANAGING DIRECTORS UPLOADED BY THE 3RD RESPONDENT. Exhibit P5 TRUE COPY OF THE FSSAI CERTIFICATE SUBMITTED BY THE 3RD RESPONDENT DATED 26.01.2021 Exhibit P6 TRUE COPY OF THE CERTIFICATE OF INCORPORATION ALONG WITH THE CERTIFICATE ALREADY ISSUED BY THE CHARTERED ACCOUNTANT AND THE ALLEGED MEMORANDUM OF ASSOCIATION OF THE 3RD RESPONDENT COMPANY.

Exhibit P7 TRUE COPY OF THE LETTER ISSUED BY THE ASSISTANT AGRICULTURAL MARKETING ADVISOR OF THE GOVERNMENT OF INDIA, MINISTRY OF AGRICULTURE DATED 27.6.2017.

Exhibit P8 TRUE COPY OF THE AADHAAR CARD OF BABU.V.J. MANAGING DIRECTOR OF THE 3RD RESPONDENT.

Exhibit P9 TRUE COPY OF THE BOARD RESOLUTION OF 3RD RESPONDENT DATED 24.03.2022. Exhibit P10 TRUE COPY OF THE KSEB DEMAND NOTICE FOR MARCH 2022 DATED 03.03.2022. Exhibit P11 TRUE COPY OF SCHEDULE 1 AND THE RELEVANT PORTION OF THE TABLE UNDER THE FSSAI REGULATION.

Exhibit P12 TRUE COPY OF THE OBJECTION FILED BY THE WP(C) NO. 17253 OF 2022

PETITIONER BEFORE THE 1ST RESPONDENT DATED 07.05.2022.