Kerala High Court
Lissy Joseph vs Kerala State Election Commission on 23 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 34369 OF 2014
PETITIONER/S:
LISSY JOSEPH, AGED 46 YEARS
W/O. JOSEPH, ERAYIL HOUSE, ADAKKATHODE P.O.,
KELAKAM-670674.
BY ADVS.
SRI.G.P.SHINOD
SRI.GOVIND PADMANABHAN
SHRI.AJIT G ANJARLEKAR
SRI.MANU V.
SRI.RAM MOHAN.G.
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY, OFFICE OF THE
KERALA STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM-695033.
2 STANY SEBASTIAN, AGED 41 YEARS
S/O. SEBASTIAN, ADVOCATE, KUDAKKACHIRA HOUSE,
MANJALAMPURAM, KELAKAM P.O., THALASSERY TALUK,
KANNUR DISTRICT-670674.
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SRI.BABU S. NAIR
BABU S. NAIR
SUNNY MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2022, ALONG WITH WP(C).34290/2014,
34291/2014 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
-2-
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 34290 OF 2014
PETITIONER/S:
LISSY JOSEPH, AGED 46 YEARS
W/O JOSEPH,ERAYIL HOUSE, ADAKKATHODE(P.O),
KELAKAM-670674.
BY ADVS.
SRI.G.P.SHINOD
SHRI.AJIT G ANJARLEKAR
SRI.GOVIND PADMANAABHAN
SRI.MANU V.
SRI.RAM MOHAN.G.
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY,OFFICE OF THE
KERALA STATE ELECTION
COMMISSION,THIRUVANANTHAPURAM-695033.
2 PAILY VATHIATTU, AGED 59 YEARS
S/O.VARKEY,VATHIATTU HOUSE, KELAKAM(P.O),
THALASSERY TALUK,KANNUR DISTRICT-670674.
BY ADVS.
SRI.C.A.MAJEED,SC,STATE ELECTION COMMIS
SRI.U.K.DEVIDAS
U.K.DEVIDAS
P.M.SHAHIDA
SUNNY MATHEW
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2022, ALONG WITH WP(C).34369/2014 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
-3-
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 34291 OF 2014
PETITIONER/S:
LISSY JOSEPH, AGED 46 YEARS
W/O JOSEPH, ERAYIL HOUSE, ADAKKATHODE P.O,
KELAKAM 670 674
BY ADVS.
SRI.G.P.SHINOD
SRI.GOVIND PADMANAABHAN
SRI.RAM MOHAN.G.
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
RERPESENTED BY ITS SECRETARY, OFFICE OF THE
KERALA STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM 695033
2 SAJI KUMAR MANALI
S/O VELUTHA KUNKAN, MANALI HOUSE, VELLOONNI,
KELAKAM P.O, THALASSERY TALUK, KANNUR DISTRICT
670674
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SRI.U.K.DEVIDAS
U.K.DEVIDAS
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2022, ALONG WITH WP(C).34369/2014 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
-4-
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 34293 OF 2014
PETITIONER/S:
LISSY JOSEPH, AGED 46 YEARS
W/O.JOESPH, ERAYIL HOUSE, ADAKKATHODE
(PO),KELAKAM 670 674.
BY ADVS.
SRI.G.P.SHINOD
SRI.GOVIND PADMANAABHAN
SRI.RAM MOHAN.G.
RESPONDENT/S:
1 KERALA STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY,OFFICE OF THE
KERALA STATE ELECTION COMMISSION,
THIRUVANANTHAPURAM 695 033.
2 MARY ULAHANNAN
W/O.ULAHANNAN, MANIMALAKUNNEL HOUSE, KANICHAR
(PO),KELAKAM,THALASSERY TALUK, KANNUR
DISTRICT,PIN 670 674.
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SRI.BABU S. NAIR
BABU S. NAIR
SUNNY MATHEW
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.06.2022, ALONG WITH WP(C).34369/2014 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
-5-
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
P.V.KUNHIKRISHNAN, J.
======================================================
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
=============================================================
Dated this the 23rd day of June, 2022
JUDGMENT
The learned counsel for the petitioner submitted that the
prayers in these writ petitions have become infructuous.
Therefore, these writ petitions are dismissed as infructuous.
sd/-
P.V.KUNHIKRISHNAN
JUDGE
das
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
APPENDIX OF WP(C) 34290/2014
PETITIONER EXHIBITS
EXT.P1 TRUE COPY OF THE O.P.105 OF 2013
EXT.P2 A TRUE COPY OF THE OBJECTION FILED BY THE
2ND RESPONDENT IN O.P.105 OF 2013
EXT.P3 A TREU COPY OF THE COMMON ORDER DATED
05.09.2014.
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
APPENDIX OF WP(C) 34291/2014
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE OP NO 104 OF 2013
EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN OP NO 104 OF 2013
EXHIBIT P3 TRUE COPY OF THE COMMON ORDER DATED 05-
09-2014
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
APPENDIX OF WP(C) 34293/2014
PETITIONER EXHIBITS
EXHIBIT P1 COPY OF THE OP NO.102/2013
EXHIBIT P2 COPY OF THE OBJECTION FILED BY THE
RESPONDENT IN OP NO. 102/2013
EXHIBIT P3 COPY OF THE COMMON ORDER DATED 5/9/2014
W.P.(C) Nos. 34290, 34291,
34293 & 34369 of 2014
APPENDIX OF WP(C) 34369/2014
PETITIONER EXHIBITS
EXHIBIT P1- TRUE COPY OF THE O.P.NO. 103 OF 2013.
EXHIBIT P2- A TRUE COPY OF THE OBJECTION FILED BY
THE RESPONDENT IN OP.NO. 103/2013.
EXHIBIT P3- A TRUE COPY OF THE COMMON ORDER DATED
05-09-2014.
