The Cochin College vs The Deputy Director Of Collegiate ...
2022 Latest Caselaw 7124 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     WEDNESDAY, THE 22ND DAY OF JUNE 2022 / 1ST ASHADHA, 1944
                       WP(C) NO. 23880 OF 2020
PETITIONERS:

    1     THE COCHIN COLLEGE,
          COCHIN, PIN-682002, REPRESENTED BY ITS PRINCIPAL.

    2     SHAFEENA A R,
          OFFICE ATTENDANT, COCHIN COLLEGE, COCHIN, PIN-682002.

    3     SURAJ RAJAN, OFFICE ATTENDANT, COCHIN COLLEGE,
          COCHIN, PIN-682002.

          BY ADVS.P.P.JACOB
          SMT.MARIYAM JACOB


RESPONDENTS:

    1     THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
          HOSPITAL ROAD, ERNAKULAM-682011.

    2     THE DIRECTOR,
          DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
          THIRUVANANTHAPURAM-695033.

    3     THE STATE OF KERALA,
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN-695001.

          BY ADV. SMT PARVATHY K-GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.06.2022, ALONG WITH WP(C).13850/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NOs.23880 & 13850/2020
                               -2-



          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
 WEDNESDAY, THE 22ND DAY OF JUNE 2022 / 1ST ASHADHA, 1944
                   WP(C) NO. 13850 OF 2020
PETITIONERS:

    1     THE COCHIN COLLEGE, COCHIN, PIN-682002,
          REPRESENTED BY ITS PRINCIPAL.

    2     SHAFEENA.A.R., OFFICE ATTENDANT, COCHIN COLLEGE,
          COCHIN, PIN-682002.

    3     SURAJ RAJAN, OFFICE ATTENDANT, COCHIN COLLEGE,
          COCHIN, PIN-682002.

          BY ADVS.P.P.JACOB
          SMT.MARIYAM JACOB


RESPONDENTS:

    1     THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
          HOSPITAL ROAD, ERNAKULAM-682011.

    2     THE DIRECTOR,
          DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS
          BHAVAN, THIRUVANANTHAPURAM-695033.

    3     THE STATE OF KERALA, REPRESENTED BY SECRETARY TO
          GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.

          BY ADV.SMT.PARVATHY K.,GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.06.2022, ALONG WITH WP(C).23880/2020, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NOs.23880 & 13850/2020
                               -3-

                         JUDGMENT

[WP(C) Nos.23880/2020, 13850/2020]

The learned counsel for the petitioners

seeks permission to withdraw this writ petition

with liberty to approach this Court again

appropriately.

This request is granted; consequently, this

writ petition is dismissed as having been

withdrawn, reserving liberty to the petitioners to

approach this Court again.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv