Leeja Napoleon vs Joseph K.G
2022 Latest Caselaw 7120 Ker

WA No.1337/2021                             1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                           &
                          THE HONOURABLE MRS.JUSTICE C.S.SUDHA
                  Friday, the 17th day of June 2022/27th Jyaishta 1944
                                   WA NO. 1337 OF 2021

         AGAINST JUDGMENT DATED 8.4.2021 IN WP(C) 33186/2019 OF THIS COURT.

                                          ---

   APPELLANT/5TH RESPONDENT:

      LEEJA NAPOLEON,W/O.JOSE PRAKASH,AGED 37,

      RESIDING AT JOSE VILLA,ARTHUNKAL P.O.,

      CHERTHALA SOUTH VILLAGE,ALAPPUZHA DISTRICT -688 530.

      HIGHER SECONDARY SCHOOL TEACHER PHYSICS (JUNIOR),

      HOLY FAMILY HIGHER SECONDARY SCHOOL, KATTOOR,

      ALAPPUZHA DISTRICT-688 521

    BY ADVS.M/S.DR.V.N.SANKARJEE,V.N.MADHUSUDANAN,

    R.UDAYA JYOTHI,M.M.VINOD,M.SUSEELA,KEERTHI B.CHANDRAN,

     P.K.VIJAYAN PILLAI & C.PURUSHOTHAMAN NAIR

   RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 4:

    1.JOSEPH K.G.,S/O.GEORGE K.P.,AGED 38,

      HIGHER SECONDARY SCHOOL TEACHER PHYSICS (JUNIOR),

      LEO XIII HIGHER SECONDARY SCHOOL,ALAPPUZHA,

      ALAPPUZHA DISTRICT, PIN- 688 006.

    AND 4 OTHERS.

    BY ADV.SRI.K.T.SHYAMKUMAR FOR R1.

    GOVERNMENT PLEADER FOR R2 TO R4


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 8.4.2019 in W.P.(C)
   No.33186/2019 of the learned Single Judge of this Honourable Court and
   pass such other orders as are deemed fit and necessary in the interest of
   justice and for proper and effective adjudication of the case, pending
   disposal of the Writ Appeal.

                                                                         P.T.O.
 WA No.1337/2021                               2/2




        This Writ Appeal again coming on for orders on 17/06/2022 upon
   perusing the appeal memorandum and this Court's order dated 13/06/2022,
   the court on the same day passed the following:

                                         ORDER

Interim order extended by one week.

Post on 22.7.2022.

17/06/2022 Sd/-P.B.SURESH KUMAR,JUDGE

Sd/-C.S.SUDHA.,JUDGE

17-06-2022 /True Copy/ Assistant Registrar