Subhash Kumar vs The Chairman
2022 Latest Caselaw 7110 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR.JUSTICE V.G.ARUN
  FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
                    WP(C) NO. 18678 OF 2022
PETITIONER/S:

            SUBHASH KUMAR
            AGED 50 YEARS
            S/O NARAYANAN NAIR, SREEMANAGALM, MAKKUVILAKOM,
            KULATHOOR VILLAGE, UCHAKKADA PO, NEYYATTINKARA
            TALUK, THIRUVANANTHAPURAM-695506.

            BY ADV M.R.SASITH



RESPONDENT/S:

    1       THE CHAIRMAN,
            KERALA STATE ELECTRICITY BOARD LTD., VYDYUTHI
            BHAVANAM, PATTOM, THIRUVANANTHAPURAM-695004.

    2       ASSISTANT EXECUTIVE ENGINEER,
            KSEB SECTION OFFICE, PATHANAMTHITTA TOWN,
            PATHANAMTHITTA-689645.

    3       ASSISTANT ENGINEER,
            KSEB SECTION OFFICE, PATHANAMTHITTA TOWN,
            PATHANAMTHITTA-689645.

            BY ADV ANTONY MUKKATH



OTHER PRESENT:

            SC FOR KSEB B.PREMOD




     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   17.06.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                            V.G.ARUN, J.
            -----------------------------------------------
                  W.P(C).No. 18678 of 2022
            -----------------------------------------------
           Dated this the 17th day of June, 2022

                            JUDGMENT

Learned Counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to move afresh. The writ

petition is accordingly dismissed as withdrawn, with the liberty

sought.

Sd/-

V.G.ARUN, JUDGE

vgs APPENDIX OF WP(C) 18678/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CIRCULAR NO.

SSI/91/2020 DATED 22.04.2020.

Exhibit P2 TRUE COPY OF REPLY LETTER ISSUED BY THE EXECUTIVE ENGINEER OF ELECTRICAL DIVISION, VYDYUTHI BHAVAN, PATHANAMTHITTA DATED 11.08.2020.