E.Sajeed vs State Bank Of Travancore
2022 Latest Caselaw 6964 Ker

OP(C) NO. 2963 OF 2016
                                     1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
   TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                         OP(C) NO. 2963 OF 2016
AGAINST THE ORDER/JUDGMENT IN EP 119/2015 IN PLM NO.207/2014
               OF PRINCIPAL MUNSIFF COURT,NEDUMANGAD
PETITIONER/S:

            E.SAJEED
            AGED 47 YEARS
            AGED 47 YEARS, S/O.ISMAYIL KUNNUMPURATHU VEEDU,
            CHARUMMOODU, NEDUMANGAD VILLAGE, NEDUMANGAD TALUK,
            PUTHUKKULANGARA P.O., THIRUVANANTHAPURAM DISTRICT,
            PIN-695541.

             BY ADVS.
             SRI.ABU MATHEW
             SRI.AJU MATHEW



RESPONDENT/S:

            STATE BANK OF TRAVANCORE
            UZHAMALAKKAL BRANCH, PUTHUKKULANGARA P.O.
            THIRUVANANTHAPURAM DISTRICT, PIN-695541 REPRESENTED
            BY ITS BRANCH MANAGER.

            BY ADV SRI.R.S.KALKURA




     THIS     OP    (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
14.06.2022,     THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 2963 OF 2016
                              2

                         JUDGMENT

The original petition is filed, challenging the order

dated 29.08.2016, passed by the Court of the Principal

Munsiff, Nedumanagad, finding that the petitioner has

the means to be detained in the civil proceedings. Even

though this original petition was filed as early as on

23.11.2016, the same has not been admitted and no

interim order was passed. On an appreciation of the

pleadings and materials on record, I am of the opinion

that nothing further survives in this original petition.

Therefore, without prejudice to the right of the petitioner

to challenge any subsequent order passed against him,

this original petition is dismissed as infructuous.

Sd/-

C.S.DIAS, JUDGE rkc/14.06.22