Dr.G.Rajalekshmy Kunjamma vs Dr.Rajan N. Khobragade, Ias
2022 Latest Caselaw 6963 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE AMIT RAWAL
          Tuesday, the 14th day of June 2022 / 24th Jyaishta, 1944
            CONTEMPT CASE(C) NO. 1876 OF 2021 IN WP(C)18880/2010
PETITIONER/PETITIONER IN WP(C):

     DR. G. RAJALEKSHMY KUNJAMMA, CHIEF MEDICAL OFFICER, SHREE
     VIDYADHIRAJA HOMOEOPATHIC HOSPITAL, SHREE VIDYADHIRAJA HOMEOPATHIC
     MEDICAL COLLEGE, NEMOM, THIRUVANANTHAPURAM - 20.

   BY ADVOCATES M/S. ELVIN PETER P.J., K.R.GANESH, GOURI BALAGOPAL &
   ABHIJITH.K.ANIRUDHAN.
RESPONDENT/1ST RESPONDENT IN WP(C):

     DR. RAJAN N. KHOBRAGADE, IAS , PRINCIPAL SECRETARY TO GOVERNMENT,
     DEPARTMENT OF AYUSH, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
     695 001.

     BY GOVERNMENT PLEADER


     This Contempt of court case (civil) having come up for orders on
14.06.2022, the court on the same day passed the following:

                                                             P.T.O.
                                       AMIT RAWAL, J.
                           Cont. Case (C) No. 1876 of 2021
                            =====================
                           Dated this the 14th day of June, 2022


                                             ORDER

Learned Government Pleader submits that an amount of

Rs.20,81,844/- has been paid in compliance with the

judgment of this Court and copy of the order has been given

to the counsel for the petitioner. Learned counsel for the

petitioner seeks time to go through the same. In case there

is shortfall, counsel for the petitioner is directed to get the

details in tabulated form and hand over to the respondents for

further compliance.

At this stage, learned Government Pleader submits that

as per their calculation only there is a short fall of salary of 17

days; the same shall also be complied with immediately on

receipt of the bills to be forwarded by the Principal. Post on

25.7.2022. sd/-

AMIT RAWAL, JUDGE

sa/131219sassssabs10.

14-06-2022 /True Copy/ Assistant Registrar