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Arathi Chandran vs K.P.Sanal Kumar
2022 Latest Caselaw 6950 Ker

Citation : 2022 Latest Caselaw 6950 Ker
Judgement Date : 14 June, 2022

Kerala High Court
Arathi Chandran vs K.P.Sanal Kumar on 14 June, 2022
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                 &
        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
 TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                 MAT.APPEAL NO. 784 OF 2019
AGAINST THE COMMON JUDGMENT DATED 27.07.2019 IN O.P.(HMA)
              861/2016 OF FAMILY COURT, CHAVARA
APPELLANT/PETITIONER:

         ARATHI CHANDRAN
         AGED 29 YEARS
         D/O.LEELAKUMARI,
         SANDEEP BHAVANAM FROM PERUMPALLITHEKKATHIL
         ADINADU VILLAGE,
         KARUNAGAPPALLY TALUK,
         KOLLAM DISTRICT

         BY ADVS.S.SHANAVAS KHAN
                 SMT.S.INDU

RESPONDENT/RESPONDENT:

         K.P.SANAL KUMAR
         AGED 37 YEARS
         S/O.PRABHAKARAN,
         SREE ILLATHU(KOMALATHU)
         KATTILKADAVU.P.O,
         ADINADU SOUTH MURI,
         ADINADU VILLAGE,
         KARUNAGAPPALLY TALUK,
         KOLLAM DISTRICT-690 518

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
14.06.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 Mat.Appeal No.784 of 2019

                            2




                        JUDGMENT

A.Muhamed Mustaque, J.

This Matrimonial Appeal is dismissed in view of

the fact that the respondent died pending appeal.

SD/-

A.MUHAMED MUSTAQUE JUDGE

SD/-

SOPHY THOMAS JUDGE

DCS/16.06.2022

 
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