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M/S.Patel Roadways vs Food Safety Officer/Authorised ...
2022 Latest Caselaw 6936 Ker

Citation : 2022 Latest Caselaw 6936 Ker
Judgement Date : 14 June, 2022

Kerala High Court
M/S.Patel Roadways vs Food Safety Officer/Authorised ... on 14 June, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        WP(C) NO. 22641 OF 2013
PETITIONER/S:

            M/S.PATEL ROADWAYS
            REGISTERED OFFICE, PATEL HOUSE, 5TH FLOOR,
            48 GAZDAR BANDH, NORTH AVENUE ROAD, SANTA CRUZ WEST,
            MUMBAI-54, HAVING ITS TRANSHIPMENT OFFICE,
            EDAPPALLY, REPRESENTED BY ITS TRANSSHIPMENT MANAGER,
            R.MURALEEDHARAN.

            BY ADV SRI.P.V.BABY



RESPONDENT/S:

            FOOD SAFETY OFFICER/AUTHORISED OFFICER
            OFFICE OF THE FOOD SAFETY OFFICER, CIVIL LINES,
            PALAKKAD-678 001.


     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22641 OF 2013       ..2..




                      JUDGMENT

The learned Counsel for the petitioner submits that

the petitioner does not intend to pursue the writ

petition. Recording the same, the writ petition is

dismissed as not pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/14/06/2022

 
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