Dr. T. P Mubaracksani vs The Academy Of Medical Sciences
2022 Latest Caselaw 6921 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                       WP(C) NO. 4757 OF 2013
PETITIONER:

          DR. T. P MUBARACKSANI
          FORMERLY PROFESSOR, DEPARTMENT OF COMMUNITY MEDICINE,
          ACADEMY OF MEDICAL SCIENCES, PARIYARAM, KANNUR,
          PERMANENTLY RESIDING AT "ABHIMAM", MANDUR, PILATHARA,
          KANNUR-670 501.

          BY ADVS.
          SRI.KRB.KAIMAL (SR.)
          SRI.B.UNNIKRISHNA KAIMAL



RESPONDENT:

          THE ACADEMY OF MEDICAL SCIENCES
          PARIYARAM, KANNUR-670 502, REPRESENTED BY ITS DIRECTOR.

          BY ADVS.
          SMT.BINDUMOL JOSEPH
          SRI.B.S.SYAMANTHAK




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4757 OF 2013
                                  2




                               JUDGMENT

When this matter was called today, the

learned counsel for the petitioner submitted

that he does not have instructions from his

client as to whether any further orders are

required to be obtained in this case.

Resultantly, I close this writ petition

for non prosecution.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS