P.Prasad vs Superintendent Of Police
2022 Latest Caselaw 6902 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        WP(C) NO. 14736 OF 2022
PETITIONERS:

    1     P.PRASAD
          AGED 56 YEARS
          S/O.NARAYANAN NAIR, NANDANAM HOUSE, PEECH
          PADINJAPPURATH, KADUNGALLOORE, PIN 680 664
    2     VISHNU PRASAD
          AGED 30 YEARS
          S/O.P.PRASAD, NANDANAM HOUSE, PEECH PADINJAPPURATH,
          KADUNGALLOORE, PIN 680 664
          BY ADV N.K.MOHANLAL


RESPONDENTS:

    1     SUPERINTENDENT OF POLICE
          ALUVA RURAL, ALUVA, PIN 683101
    2     STATION HOUSE OFFICER
          VARAPUZHA POLICE STATION, VARAPUZHA, PIN 682 027
    3     ANTONY THOMAS
          VAKAYIL HOUSE, VALLUVALLY, KOONAMMAVUP.O, PIN 683518


          BY SRI.T.K.SHAJAHAN-SR.GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.14736 OF 2022

                                     2




                                 JUDGMENT

Dated this the 14th day of June, 2022

This writ petition is filed seeking

directions to respondents 1 and 2, not to harass

and intimidate the petitioners for settling a civil

or monetary dispute arising out of Exhibit P1

agreement.

2. The learned Government Pleader

submits on instructions that the issue is clearly a

monetary dispute between the petitioner and the

3rd respondent. It is submitted that no complaint

of whatever nature has been preferred either by

or against the petitioners and that as such the

Police do not intend to involve themselves in the

matter.

The said submission is recorded. The W.P.(C)No.14736 OF 2022

writ petition is closed without prejudice to the

contentions of the parties and their rights to

approach appropriate authorities in accordance

with law.

Sd/-

ANU SIVARAMAN JUDGE SSK/14/06 W.P.(C)No.14736 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:

A TRUE COPY OF AGREEMENT DATED 20-01-2021 Exhibit P1 BETWEEN 2ND PETITIONER AND 3RD RESPONDENT A TRUE COPY OF DEMAND NOTICE DATED 07-08-2021 Exhibit P2 ISSUED UNDER SARFAESI ACT BY RESPONDENT TO PETITIONER

RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE