Indianmedical Association, ... vs Indian Medical Association, ...
2022 Latest Caselaw 6856 Ker

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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        FAO (RO) NO. 137 OF 2015
 AGAINST THE JUDGMENT & DECREE DATED 12/03/2015 IN AS 204/2010 OF
          ADDITIONAL DISTRICT COURT       NO.III, THALASSERY
  JUDGMENT AND DECREE DATED 6/8/2010 IN OS 163/2007 OF PRINCIPAL
                         MUNSIFF COURT, KANNUR


APPELLANT/3RD RESPONDENT/1ST DEFENDANT:

          INDIAN MEDICAL ASSOCIATION, KANNUR BRANCH
          REPRESENTED BY ITS SECRETARY, DR. C.NAREENDRAN,
          CHINMAYA BALA BHAVAN, KANNUR MUNICIPALITY TALUK AND
          DISTRICT-67002.

          BY ADV SRI.T.RAJASEKHARAN NAIR



RESPONDENTS/APPELLANT/ORIGINAL PLAINTIFF/TRANSPOSED
PLAINTIFF/DEFENDANTS:

    1     INDIAN MEDICAL ASSOCIATION, KERALA STATE BRANCH
          IMA STATE HEAD QUARTERS, ANAYARA,
          THIRUVANANTHAPURAM-695 029, REP. BY ITS SECRETARY,
          DR.J.RAJAGOPALAN NAIR, AGED 53, S/O. JANARDHANAN
          PILLAI, "REVATHY" CHIRAYATH, K.S.NAGAR, A-31, NEAR
          RAILWAY STATION, KOTTARAKKARA, KOLLAM DISTRICT.

    2     DR. M.AHAMMED
          AGED 50, S/O. MUHAMMED KUNHI, MEDICAL PRACTIONER,
          RESIDING AT RAIHAN HOUSE, MOOPPANPARA MANNA,
          VALAPATTANAM P.O., 670 010, VALAPPATTANAM AMSOM DESOM,
          KANNUR TALUK AND                DISTRICT, PIN - 670
          001.

    3     T.K.CHANDRASEKHARAN, AGED ABOUT 55
          S/O. MAHADEVAN, NEAR MANDAPAM, PUTHIYATHERUVU,
          CHIRACKAL AMSOM DESOM, KANNUR (DIED).

    4     DR. SURESH BABU
          SECRETARY, INDIAN MEDICAL ASSOCIATION, KANNUR BRANCH,
 FAO(RO)No.137/2015                 2

             BODY SCAN, OPP.AKG HOSPTIAL, TALAP, KANNUR
             MUNICIPALITY-670002.

     5       DR. A.N.THOMAS
             S/O. T.NAINAN, KRIPALAYAM, JOHN MILL ROAD, KANNUR-
             670001.

             BY ADVS.
             SRI.ARJUN SREEDHAR FOR R1
             SRI.ARUN KRISHNA DHAN FOR R1
             SRI.P.S.SREEDHARAN PILLAI FOR R1
             SRI.T.K.SANDEEP FOR R1
             SRI.JOSEPH GEORGEMULLAKKARIYIL FOR R1
             SRI.V.RAJENDRAN PERUMBAVOOR FOR R5
             SRI.GEORGE VARGHESE KIZHAKKAMBALAM FOR R5




      THIS FIRST APPEAL FROM ORDER - REMAND ORDER HAVING COME UP
FOR HEARING ON 14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 FAO(RO)No.137/2015                 3



                             JUDGMENT

It is submitted by the learned counsel for the

appellant that the matter has become infructuous in view

of the settlement arrived at by the parties. The

submission is recorded. The appeal is dismissed as not

pressed.

Sd/-

P.SOMARAJAN JUDGE sv