The Vigilance And ... vs Madhusoodanan M.P
2022 Latest Caselaw 6711 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
               THE HONOURABLE MR.JUSTICE K. BABU
THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                  CRL.REV.PET NO. 578 OF 2021
   AGAINST THE ORDER IN CRMP 528/2019 IN CC 67/2016 OF
            ENQUIRY COMR.& SPECIAL JUDGE,KOZHIKODE.
REVISION PETITIONER/COMPLAINANT:

        THE VIGILANCE AND ANTI-CORRUPTION BUREAU,
        REPRESENTED BY THE DEPUTY SUPERINTENDENT OF
        POLICE, VIGILANCE AND ANTI-CORRUPTION BUREAU,
        MALAPPURAM.
        BY SMT. REKHA.S (SR.P.P)


RESPONDENT/ACCUSED:

            MADHUSOODANAN M.P, AGED 67 YEARS
            S/O.KRISHNAN, 'DEVI KRIPA", EMILY,
            KALPATTA, WAYANAD DISTRICT(FORMER ASSISTANT
            TALUK SUPPLY OFFICER, TALUK SUPPLY OFFICE,
            THIROORANGADI,
            RETIRED FROM SERVICE ON 31.03.2010).
OTHER PRESENT:




     THIS CRIMINAL REVISION PETITION HAVING COME UP FOR
ADMISSION    ON   09.06.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 CRL.REV.PET NO. 578 OF 2021
                                  ..2..




                              ORDER

This Criminal Revision Petition is filed challenging

Annexure - A1 order discharging the revision

petitioner/accused No.1 in CC No. 67/2016 on the file of

the Court of Enquiry Commissioner and Special Judge,

Kozhikode.

2. It is reported that respondent/Accused No.1

died. Certificate of death issued by the Registrar of

Births and Deaths, Kalpetta Municipality is produced.

There is no purpose in prosecuting the Revision Petition

as the charge against respondent No.1/ accused stood

abated. Therefore, the Revision Petition has become

infructuous.

The Revision Petition is closed accordingly.

Sd/-

K. BABU, JUDGE

kkj CRL.REV.PET NO. 578 OF 2021 ..3..

ANNEXURE A: CERTIFIED COPY OF THE JUDGMENT DATED 31.12.2019 IN CMP NO.528/2019 ON THE FILE OF THE COURT OF THE ENQUIRY COMMISSIONER & SPECIAL JUDGE, KOZHIKODE