Citation : 2022 Latest Caselaw 6688 Ker
Judgement Date : 9 June, 2022
WP(C) No.16225/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Thursday, the 9th day of June 2022 / 19th Jyaishta, 1944
WP(C) NO. 16225 OF 2022(C)
PETITIONER:
ANNIEMOL LAWRENCE, AGED 47 YEARS, W/O LAWRENCE, PUTHENPURACKAL
HOUSE, SOUTH CHELLANAM P.O., GUNDUPARAMBU, KOCHI-682008.
RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, FINANCE
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
AND 7 OTHERS
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of the direction in Ext.P-12 letter and
Ext.P-1 work order, pending disposal of this Writ Petition(Civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this court's order dated
30/05/2022, upon hearing the arguments of M/S.B.PRAMOD, P.V.MATHEW
(POWANCHIRA), N.S.ANIL BOSE, ASWATHI SURESH & BIJU VIGNESWAR, Advocates
for the petitioner, and of GOVERNMENT PLEADER for R1, R2 & R5, the court
passed the following:
ORDER
Learned Government Pleader submits that in terms of the directions in Ext.P10 judgment, the parties were heard and an order has been passed.
Post on 22-06-2022.
Counter affidavit shall be placed on record in the meanwhile.
Sd/- V.G.ARUN JUDGE
WP(C) No.16225/2022 2/2
APPENDIX OF WP(C)16225/2022
TRUE COPY OF THE JUDGMENT DATED 23.02.2022 IN W.P.(C).NO.9613/2021 PASSED BY EXHIBIT P10 THIS HON'BLE COURT.
09-06-2022 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!