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Luqman M vs State Of Kerala
2022 Latest Caselaw 6633 Ker

Citation : 2022 Latest Caselaw 6633 Ker
Judgement Date : 9 June, 2022

Kerala High Court
Luqman M vs State Of Kerala on 9 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                        WP(C) NO. 8077 OF 2021
PETITIONER:

          LUQMAN M.
          AGED 55 YEARS
          S/O. MUHAMMED KUNJU, DEPUTY CHIEF ENGINEER (SEWERAGE,
          PPD AND WASCON), KERALA WATER AUTHORITY, JALABHAVAN,
          VELLAYAMBALAM, THIRUVANANTHAPURAM - 695033,
          RESIDING AT - HILL VIEW, KARIVATTAM P. O.,
          THIRUVANANTHAPURAM - 695 033.
          BY ADV VARUN C.VIJAY
RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          DEPARTMENT OF WATER RESOURCES, SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    2     KERALA WATER AUTHORITY
          REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
          VELLAYAMBALAM, THIRUVANANTHAPURAM - 695 033.
    3     MANAGING DIRECTOR
          KERALA WATER AUTHORITY, JALABHAVAN, VELLAYAMBALAM,
          THIRUVANANTHAPURAM - 695 033.
    4     DEPARTMENTAL PROMOTION COMMITTEE (HIGHER) FOR PROMOTION
          TO THE POST OF CHIEF ENGINEER
          REPRESENTED BY ITS CONVENOR, MANAGING DIRECTOR,
          KERALA WATER AUTHORITY, JALABHAVAN, VELLAYAMBALAM,
          THIRUVANANTHAPURAM - 695 033.
          BY ADV SMT.MARY BENJEMIN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8077 OF 2021

                                      2




                               JUDGMENT

Dated this the 9th day of June, 2022

The learned counsel for the petitioner submits that the reliefs

sought for in the writ petition has been granted. Therefore, nothing

survives for consideration in the matter.

This writ petition is accordingly closed, leaving open the

contentions of the petitioner with regard to the date of entitlement.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 8077 OF 2021

APPENDIX OF WP(C) 8077/2021

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER NO.12937/E9/2020/KWA DATED 06.11.2020 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE APPENDIX II LIST OF HEADS OF DEPARTMENTS REFERRED TO IN RULE 12(13) OF PART I KSR.

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 24.12.2020 SUBMITTED BY PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P4 TRUE APPROXIMATE COPY OF THE REPRESENTATION DATED 13.01.2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT EXHIBIT P5 TRUE COPY OF GO(RT) NO.357/2020/WRD DATED 03.06.2020 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P6 TRUE COPY OF THE B.O.(FID) NO.152/2021 (ESH III/T AND P/CE(ELE) 2018) DATED 19.02.2021. RESPONDENTS' EXHIBITS: NIL

 
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