Sukumaran vs Kanakamma
2022 Latest Caselaw 6610 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MRS. JUSTICE M.R.ANITHA
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                       RSA NO. 914 OF 2015
(AGAINST THE DECREE AND JUDGMENT DATED 23.6.2005 IN A.S NO.6/2014
  OF THE SUBORDINATE JUDGE'S COUR, THIRUVALLA FILED AGAINST THE
DECREE AND JUDGMENT DATED 8.10.2013 IN O.S. NO.142 OF 2006 OF THE
                   MUNSIFF'S COURT, THIRUVALLA)


APPELLANT/APPELLANT/SECOND DEFENDANT:

          SUKUMARAN
          AGED 53 YEARS
          KURUPPANPARAMBIL HOUSE,
          CHATHAMALA, PALIYEKKARA,
          THIRUVALLA VILLAGE, THIRUVALLA TALUK.
          BY ADVS.
          SRI.SATHISH NINAN
          SRI.ARUN THOMAS
          SRI.JENNIS STEPHEN
          SRI.SANTHOSH MATHEW


RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS 3 TO 7:

    1     KANAKAMMA
          AGED 62 YEARS
          CHAKKALATHARA HOUSE,
          CHATHAMALA, PALIYEKKARA,
          THIRUVALLA VILLAGE,
          THIRUVALLA TALUK - 689 101.
    2     SARADA
          AGED 75 YEARS
          W/O CHELLAPPAN, VADAKKETHIL HOUSE,
          CHATHAMALA, PALIYEKKARA, THIRUVALLA VILLAGE,
          THIRUVALLA TALUK - 689 101.
    3     RAJAN
          AGED 55 YEARS
          S/O.CHELLAPPAN, VADAKKETHIL HOUSE,
          CHATHAMALA, PALIYEKKARA, THIRUVALLA VILLAGE,
          THIRUVALLA TALUK - 689 101.
    4     PRASAD
          AGED 44 YEARS
 RSA No.914 of 2015
                                   2

              S/O.CHELLAPPAN, VADAKKETHIL HOUSE,
              CHATHAMALA, PALIYEKKARA,
              THIRUVALLA VILLAGE,
              THIRUVALLA TALUK - 689 101.
      5       VINOD
              AGED 42 YEARS
              S/O.CHELLAPPAN, VADAKKETHIL HOUSE,
              CHATHAMALA, PALIYEKKARA,
              THIRUVALLA VILLAGE,
              THIRUVALLA TALUK - 689 101.
      6       AJITHA
              AGED 40 YEARS
              D/O.CHELLAPPAN, VADAKKETHIL HOUSE,
              CHATHAMALA, PALIYEKKARA,
              THIRUVALLA VILLAGE,
              THIRUVALLA TALUK - 689 101.

              BY ADV SRI.K.N.RADHAKRISHNAN(THIRUVALLA)


       THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA No.914 of 2015
                                       3




                               JUDGMENT

Dated this the 9th day of June, 2022

Learned counsel for the appellant filed a not press

memo stating that the dispute has been settled out of

court between the parties. Memo is recorded.

In view of the same, appeal is dismissed as not

pressed.

All pending interlocutory applications stand closed.

Sd/-

M.R.ANITHA JUDGE

SMF