Thomas George vs Federal Bank Ltd, ...
2022 Latest Caselaw 6597 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                       OP (DRT) NO. 221 OF 2022
        ID 2379/2022 OF DEBT RECOVERY TRIBUNAL, ERNAKULAM
PETITIONER:

          THOMAS GEORGE
          AGED 60 YEARS
          S/O GEORGE K. JOSEPH, AGED 60 YEARS, KARUVELIL
          PUTHENPURAYIL HOUSE, MRA 80 A, TC 10/948-8, MANNAMOOLA,
          PEROORKADA , THIRUVANANTHAPURAM, PIN - 695005

          BY ADV SERGI JOSEPH THOMAS



RESPONDENTS:

    1     FEDERAL BANK LTD, LCRD/THIRUVANANTHAPURAM DIVISION,
          FEDERAL TOWERS, STATUE, THIRUVANANTHAPURAM ,
          REPRESENTED BY ITS AUTHORIZED OFFICER - DEPUTY VICE
          PRESIDENT-1 AND BRANCH HEAD, PIN - 695033

    2     FEDERAL BANK, NANTHENCODE BRANCH
          FEDERAL BANK, NANTHENCODE BRANCH, THIRUVANANTHAPURAM,
          REPRESENTED BY ITS BRANCH MANAGER., PIN - 695003

          BY ADVS.
          Sunil Shankar A
          VIDYA GANGADHARAN(K/000424/2020)


THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(DRT)No.221/2022                    2

                            JUDGMENT

The learned counsel for the petitioner submits that the Orginal

Petition (DRT) may be dismissed as withdrawn with liberty to pursue all

legal remedies.

Accordingly, the Original Petition (DRT) is dismissed as

withdrawn with liberty to pursue all legal remedies open to the

petitioner.

Sd/-

GOPINATH P.

JUDGE acd

APPENDIX OF OP (DRT) 221/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE NOTICE DATED 24/02/2022 ISSUED BY THE ADVOCATE COMMISSIONER TO THE APPLICANT

Exhibit P2 A TRUE COPY OF THE SECURITIZATION APPLICATION (I.D.NO.2379/2022) FILED BY THE APPLICANT BEFORE THE DRT-II, ERNAKULAM UNDER SECTION 17 OF SARFAESI ACT, 2002.

Exhibit P3 A TRUE COPY OF THE INTERLOCUTORY APPLICATION FOR STAY (I.D.NO.2381/2022) FILED BY THE APPLICANT BEFORE THE DRT-II, ERNAKULAM.

Exhibit P4 A TRUE COPY OF THE CERTIFICATE DATED 08/03/2022 ISSUED BY THE AGRICULTURAL OFFICER, ATTIPRA, THIRUVANANTHAPURAM