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Smt. Bindu Rajesh vs The Kerala Bank Ltd
2022 Latest Caselaw 6528 Ker

Citation : 2022 Latest Caselaw 6528 Ker
Judgement Date : 8 June, 2022

Kerala High Court
Smt. Bindu Rajesh vs The Kerala Bank Ltd on 8 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     WEDNESDAY, THE 8TH DAY OF JUNE 2022 / 18TH JYAISHTA, 1944
                        WP(C) NO. 8448 OF 2022
PETITIONER:

          SMT. BINDU RAJESH
          AGED 45 YEARS
          W/O.C.K. RAJESH (LATE),
          CHARANKATTU HOUSE, KANICHUKULANGARA P.O.,
          CHERTHALA, ALAPPUZHA DISTRICT 688 539.

          BY ADVS.
          V.MAHENDRANATH
          P.T.SHEEJISH



RESPONDENTS:

    1     THE KERALA BANK LTD.
          REPRESENTED BY ITS GENERAL MANAGER,
          P.B. NO. 6515, CO- BANK TOWERS, PALAYAM,
          THIRUVANANTHAPURAM -695 033.

    2     KERALA STATE CO -OPERATIVE BANK LTD.,
          ALAPPUZHA BRANCH, OPP. MUNICIPAL TOWN HALL,
          ALAPPUZHA -688 001.

          SRI. THOMAS ABRAHAM- SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8448 OF 2022

                                2

                          JUDGMENT

When the case is taken up, the counsel for the petitioner

submits that the entire amount has been paid and no further

reliefs are required.

The writ petition is hence closed.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 8448 OF 2022

APPENDIX OF WP(C) 8448/2022

PETITIONER EXHIBITS

Exhibit P1 THE TRUE STATEMENT OF ACCOUNTS RELATING TO THE LOAN ACCOUNT IN RESPECT OF THE DECEASED HUSBAND OF THE PETITIONER.

Exhibit P2 THE TRUE COPY OF THE DEATH CERTIFICATE IN RESPECT OF THE PETITIONER'S HUSBAND.

Exhibit P3 THE TRUE COPY OF THE NOTICE DATED 20.09.2021 ISSUED BY THE IST RESPONDENT BANK.

Exhibit P4 THE TRUE COPY OF THE APPLICATION UNDER THE KERALA CO -OPERATIVE RISK FUND SCHEME FILED BEFORE THE 2ND RESPONDENT BANK.

 
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