Nazeer.Y vs Sasikumar
2022 Latest Caselaw 6431 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
    FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                 CON.CASE(C) NO. 497 OF 2022
ARISING FROM THE JUDGMENT DATED 10.02.2021 IN WP(C) 3431/2021
                   OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WP(C):

          NAZEER.Y
          AGED 49 YEARS
          S/O. FATHIMA KUNJU, RESIDING AT AMEENA MANZIL,
          NEDUMONKAVU P.O, KOLLAM 691 509


          BY ADVS.
          SRI.K.J.MANU RAJ
          SRI.RAVI KRISHNAN
          SRI.K.VINAYA


RESPONDENT/2ND RESPONDENT IN WP(C):

          SASIKUMAR
          FATHERS NAME AND AGE NOT KNOWN TO THE PEITITONER
          REVENUE DIVISIONAL OFFICER, KALAYANAD, PUNALUR,
          PUNALUR P.O, KOLLAM PIN 691 331


          BY GOVT. PLEADER SRI.BIJOY CHANDRAN


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                         :2:
Con.Case(C).No.497/2022




                                  JUDGMENT

It is submitted by the learned Government Pleader, on

instructions, that the Revenue Divisional Officer by an order dated

06.04.2022 has rejected the application of the petitioner. Taking note

of the said submission and perusing a copy of the order dated

06.04.2022 produced by the learned Government Pleader, I close the

Contempt of Court Case without prejudice to the right of the petitioner

to impugn the said order of the Revenue Divisional Officer in further

proceedings, if so advised. To enable the petitioner to do so, the

learned Government Pleader has handed over a copy of the aforesaid

order to the learned counsel for the petitioner today.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con.Case(C).No.497/2022

APPENDIX OF CON.CASE(C) 497/2022

PETITIONER ANNEXURES

Annexure A1 A CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P(C0 NO. 3431 OF 2021 DATED 10-02-2021

Annexure A2 A TRUE COPY OF THE KSREC REPORT ISSUED BY DIRECTOR, KSREC DATED 29-09-2021

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE