Radhika .L vs The Authorized Officer, Union ...
2022 Latest Caselaw 6409 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
         FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                            RP NO. 84 OF 2022
AGAINST THE ORDER/JUDGMENT IN WP(C) 27360/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONER/S:

           RADHIKA .L
           AGED 60 YEARS
           D/O. LALITHAMMA, NANDANAM, PUTHIYAKAVU, KILIMANOOR,
           THIRUVANANTHAPURAM PIN 695 681
           BY ADV KURIAN ANTONY EDASSERY


RESPONDENT/S:

     1     THE AUTHORIZED OFFICER, UNION BANK OF INDIA
           UNION BANK OF INDIA, REGIONAL OFFICE, THIRUVANANTHAPURAM
           PIN 695 001
     2     THE BRANCH MANAGER
           UNION BANK OF INDIA, ATTINGAL BRANCH, GROUND FLOOR, AVITTOM
           COMPLEX, N H 47 MAMOM, KIZHUVILLAM P.O, ATTINGAL PIN 695
           104
OTHER PRESENT:

           SC,SRI.A.S.P KURUP


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 03.06.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                   BECHU KURIAN THOMAS, J.
            ========================
                       R.P.No.84 of 2022
                 in W.P.(C) No.27360 of 2021
            ------------------------------------------------
                     Dated this the 3rd day of June, 2022

                                 ORDER

Learned Counsel for the review petitioner sought permission to

withdraw this review petition. Permission granted. Accordingly, this

review petition is dismissed as withdrawn.

sd/

BECHU KURIAN THOMAS JUDGE jm/ APPENDIX OF RP 84/2022

PETITIONER ANNEXURES Annexure A1 TRUE COPY OF TERMINATION LETTER DATED 26-12-

2021 ISSUED TO RATHEESH RAVEENDRAN BY MOUNT EVEREST CONTRACTING COMPANY, QATAR Annexure A2 TRUE COPY OF TERMINATION LETTER DATED 30-12-

2021 ISSUED TO RANJITH RAVEENDRAN BY MOUNT EVEREST CONTRACTING COMPANY, QATAR.