P.K.Thankappan (Died) vs Shaji
2022 Latest Caselaw 6348 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                       FAO (RO) NO. 186 OF 2014
     AGAINST THE    JUDGMENT AND DECREE IN OS 92/2008 OF MUNSIFF
                    COURT, ALUVA DATED 20-03-2010.
    AGAINST THE JUDGMENT AND DECREE IN AS 57/2010 OF ADDITIONAL
            DISTRICT COURT, NORTH PARAVUR DATED 14-03-2013.


APPELLANTS/RESPONDENTS/PLAINTIFFS         :

        1      P.K.THANKAPPAN (DIED), S/O.KUTTY,
               NIRANJANA VEEDU, SREEMOOLANAGARAM P.O.,
               VADAKKUMBHAGAM, ALUVA,
               ERNAKULAM DISTRICT, PIN-683 580.
       2       OMANA, W/O.THANKAPPAN, NIRANJANA VEEDU,
               SREEMOOLANAGARAM P.O., VADAKKUMBHAGAM,
               ALUVA, ERNAKULAM DISTRICT, PIN-683 580.
       *3      PYARYLAL.P.T, D/O LATE P.K.THANKAPPAN,
               AGED 31 YEARS, NIRANJANA VEEDU,
               SREEMOOLANAGARAM P.O., VADAKKUMBHAGAM,
               ALUVA,ERNAKULAM DISTRICT.
       *4      KIRANLAL.T, S/O LATE P.K.THANKAPPAN,
               AGED 27 YEARS, NIRANJANA VEEDU,
               SREEMOOLANAGARAM P.O., VADAKKUMBHAGAM,
               ALUVA, ERNAKULAM DISTRICT.


               * ADDITIONAL APPELLANTS 3 AND 4 ARE IMPLEADED
               BEING THE LEGAL HEIRS OF THE DECEASED APPELLANT
               NO.1 VIDE ORDER DATED 23-5-16 IN I.A NO.553/2016.


               BY ADVS.
4
               SRI.K.V.SOHAN
               SRI.ROVIN RODRIGUES
               SMT.SREEJA SOHAN.K.
 FAO(RO) No.186 of 2014              2




RESPONDENTS/APPELLANTS/DEFENDANTS       :

     1       SHAJI, S/O.PAPPACHAN,
             PARATHETTAYIL KUNNAPPILLY VEEDU,
             SREEMOLANAGARAM P.O., THEKKUMBHAGAM,
             ALUVA, ERNAKULAM DISTRICT, PIN-683 580.
     2       BLESSY, W/O.SHAJI, PARATHETTAYIL KUNNAPPILLY
             VEEDU, SREEMOLANAGARAM P.O., THEKKUMBHAGAM,
             ALUVA, ERNAKULAM DISTRICT, PIN-683 580.
             BY ADV SRI.DEEPAK JOY.K.



THIS FIRST APPEAL FROM ORDER - REMAND ORDER HAVING COME UP
FOR ADMISSION ON 03.06.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 FAO(RO) No.186 of 2014                       3




                             P.SOMARAJAN, J.
                 ------------------------------------------------
                        FAO(RO) No.186 of 2014
               ----------------------------------------------------
               Dated this the 3rd day of June, 2022.

                           JUDGMENT

The learned counsel for the appellants fairly

submitted that the matter has become infructuous.

Hence, the same is recorded and the appeal is

dismissed as infructuous.

Sd/-

P. SOMARAJAN, JUDGE

amk