Jasmine Kareem vs Sundaram Bpn Paribas Home ...
2022 Latest Caselaw 6346 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
      FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
                      WP(C) NO. 29281 OF 2021
PETITIONER:

          JASMINE KAREEM
          AGED 40 YEARS
          W/O. SALIM P., KANJADATH HOUSE, KUNNUKARA P. O.,
          VAYALKARA, KUNNUKARA VILLAGE, N. PARUR TALUK, RNAKULAM
          DISTRICT, PIN - 683 524.

          BY ADVS.
          JOHN JOSEPH(ROY)
          SHAJAHAN T.A.
          SABIR N.S.



RESPONDENT:

          SUNDARAM BPN PARIBAS HOME FINANACE LTD.
          REPRESENTED BY ITS AUTHORISED OFFICER HAVING ITS BRANCH
          OFFICE AT 2ND FLOOR, ELIZABATH ALEXANDER MEMORIAL
          BUILDINGS, MARINE DRIVE, ERNAKULAM - 682 031.

          BY ADVS.
          VARGHESE KURIAKOSE(V-316) as per order dated 24-01-2022
          P.BINNY JOSEPH
          BASIL MATHEW




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No. 29281/2021                -2-

                              JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw this

writ petition.

Accordingly this writ petition is dismissed as withdrawn.

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 29281/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 18.02.2016 IN WPC(C) NO.1535 OF 2016 OF THIS HON'BLE COURT.

Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 23.05.2019 IN WPC(C) NO.10113 OF 2019 OF THIS HON'BLE COURT.

Exhibit P3 TRUE COPY OF THE SALE NOTIFICATION MADE BY THE RESPONDENT IN THEIR OFFICIAL WEBSITE.

Exhibit P4 TRUE COPY OF THE E-MAIL REPRESENTATION DATED 02.12.2021 ISSUED BY THE PETITIONER TO RESPONDENT BANK.

Exhibit P5 TRUE COPY OF THE REPLY E.MAIL DATED 07.12.2021 ISSUED BY THE RESPONDENT TO THE PETITIONER.

Exhibit P6 TRUE COPY OF THE E.MAIL REPRESENTATION DATED 08.12.2021 ISSUED BY THE PETITIONER TO RESPONDENT BANK.

Exhibit P7 TRUE COPY OF THE DEMAND DRAFTS DRAWN ON INUDS IND BANK IN FAVOUR OF THE RESPONDENT BANK BY THE PETITIONER.

Exhibit P8 TRUE COPY OF THE E.MAIL LETTER DATED 31.12.2021 ISSUED BY THE PETITIONER TO THE RESPONDENT BANK.