Citation : 2022 Latest Caselaw 6257 Ker
Judgement Date : 3 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WA NO. 1650 OF 2021
AGAINST THE COMMON JUDGMENT DATED 01.12.2021 IN RP 294/2020 IN
WP(C).NO.29289/2017 OF HIGH COURT OF KERALA
APPELLANT/1ST RESPONDENT IN THE RP:
LEELAVATHY.R, AGED 38 YEARS, THARAVALY HOUSE, KARUKAMANI,
CHITTOOR COLLEGE P.O, PALAKKAD - 678104.
BY ADVS.
SRI.K.JAJU BABU (SR.)
SMT.RESMI G. NAIR
SRI.BRIJESH MOHAN
RESPONDENTS/REVIEW PETITIONER & RESPONDENTS 3 TO 6 IN RP & 2ND
PETITIONER IN WRIT PETITION(C):
1 BESHY KURIAKOSE, AGED 37 YEARS
KALATHIKUDY HOUSE, METHALA P.O, KURUPPAMPADY VIA,
ERNAKULAM DISTRICT - 683545.
2 STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
PLANNING AND ECONOMIC AFFAIRS DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
3 KERALA PUBLIC SERVICE COMMISSIONPATTOM,
THIRUVANANTHAPURAM - 695004., REPRESENTED BY ITS
SECRETARY.
4 THE REGIONAL OFFICER, KERALA PUBLIC SERVICE COMMISSION,
REGIONAL OFFICE, ERNAKULAM - 686030.
5 THE GREATER COCHIN DEVELOPMENT AUTHORITY, POST BOX NO.
2012, COCHIN - 682020, REPRESENTED BY ITS SECRETARY.
6 HINDUJA V.L
SREERAHAVAM, KOTTATHALA P.O, KOTTARAKKARA - 691507.
BY ADVS.
SRI.P.MOHANDAS (B/O)
SMT.MINI.V.A., SC
SRI.P.C.SASIDHARAN, SC
BY GOVERNMENT OPLEADER SRI.UNNIKRISHNA KAIMAL
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 03.06.2022,
ALONG WITH WA.1646/2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 3RD DAY OF JUNE 2022 / 13TH JYAISHTA, 1944
WA NO. 1646 OF 2021
AGAINST THE COMMON JUDGMENT DATED 01.12.2021 IN WP(C)
NO.9195/2019 OF HIGH COURT OF KERALA
APPELLANT/4TH RESPONDENT IN THE WP(C):
LEELAVATHY. R,AGED 36 YEARS, THARAVALY HOUSE,
KARUKAMANI, CHITTOOR COLLEGE P.O., PALAKKAD-678104.
BY ADVS.
SRI.BRIJESH MOHAN
SRI.RESMI G. NAIR
RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 IN WP(C):
1 BESHY KURIAKOSE, AGED 37 YEARS
KALATHIKUDY HOUSE, METHALA P.O., KURUPPAMPADY VIA,
ERNAKULAM DISTRICT-683545.
2 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY, LOCAL SELF
GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 GREATER COCHIN DEVELOPMENT AUTHORITY,
REPRESENTED BY ITS SECRETARY, KADAVANTHRA, KOCHI-
682020.
4 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS SECRETARY, PSC OFFICE, PATTOM,
THIRUVANANTHAPURAM-695004.
BY ADVS.
SRI.P.MOHANDAS (B/O)
SMT.MINI.V.A., SC
SRI.P.C.SASIDHARAN, SC
BY GOVERNMENT OPLEADER SRI.UNNIKRISHNA KAIMAL
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
03.06.2022, ALONG WITH WA.1650/2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
:3:
W.A.Nos.1650 & 1646 of 2021
JUDGMENT
A.K.Jayasankaran Nambiar, J.
The learned counsel for the appellants Sri.Brijesh Mohan,
submits that the appellants are not interested in pursuing these Writ
Appeals. Taking note of the said submission, these Writ Appeals are
dismissed as not pressed.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE
Sd/-
MOHAMMED NIAS C.P.
JUDGE mns
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