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M/S.Tripthi Homes vs Muhammed Shafy
2022 Latest Caselaw 8688 Ker

Citation : 2022 Latest Caselaw 8688 Ker
Judgement Date : 6 July, 2022

Kerala High Court
M/S.Tripthi Homes vs Muhammed Shafy on 6 July, 2022
RFA No.780/2014                                     1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Wednesday, the 6th day of July 2022 / 15th Ashadha, 1944
                                RFA NO. 780 OF 2014
          OS 512/2012 OF ADDITIONAL SUB COURT, NORTH PARAVUR, ERNAKULAM
   APPELLANTS/PLAINTIFFS:

      1. M/S.TRIPTHI HOMES, A PARTNERSHIP FIRM, KALADY VILLAGE, KALADY KARA,
         ALUVA TALUK, REPRESENTED BY MANAGING PARTNER K.K.RAVI, S/O.KELU,
         RESIDING AT PUTHENVELIL VEEDU, SOUTH VELLARAPPILLY, ALUVA, ERNAKULAM
         DISTRICT. (NAME DELETED) THE CAUSE TITLE OF APPEAL MEMORANDUM IS
         AMENDED BY DELETING THE NAME OF 'K.K.RAVI' AND SUBSTITUTING IN THAT
         PLACE 'MRS.SHEELA, W/O.LATE K.K.RAVI' VIDE ORDER DATED 02.08.2019 IN
         I.A.NO.2/2019.
      2. T.N. RAJESH, S/O.T.G.NARAYANAN THATHUPARA, OKKAL KARA, CHELAMATTOM
         VILLAGE, KUNNATHUNAD TALUK, ERNAKULAM DISTRICT.

        BY ADVS.SRI.DINESH R.SHENOY, SRI.P.ROHIT PREMANANDAN SHENOY, SRI.SILESH
        S. PRABHU, SMT.SWATHI R. KRISHNAN,
   RESPONDENTS/DEFENDANTS:

      1. MUHAMMED SHAFY, S/O.MUHAMMED SALIH, MAMOOTTIL, NEELESWARAM AMSOM,
         NEELESWARAM DESOM, KOZHIKODE TALUK- 673532
      2. M.T.JOYI, S/O.THOMAS, MANJOORAN VEETIL, HOUSE NO.VII/443, KANJOOR
         PANCHAYAT, KANJOOR KARA, KANJOOR PAKUTHY, ALUVA TALUK, ERNAKULAM
         DISTRICT-673582


        This Regular first appeal having come up for orders on 06.07.2022
   and upon perusing this Court's judgment dated 14/02/2022 in
   R.F.A.No.780/2014 and letter dated 09/06/2022 of District Court, Ernakulam
   along with the letter dated 06/06/2022 of Additional Sub Court, North
   Paravur, the court on the same day passed the following:




                                               ORDER

Time granted as requested by the learned District Judge. Intimate.

Sd/- P.SOMARAJAN JUDGE

06-07-2022 /True Copy/ Assistant Registrar

 
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