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K.Sadanandan vs Pramadom Grama Panchayat
2022 Latest Caselaw 8643 Ker

Citation : 2022 Latest Caselaw 8643 Ker
Judgement Date : 6 July, 2022

Kerala High Court
K.Sadanandan vs Pramadom Grama Panchayat on 6 July, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                       WP(C) NO. 9757 OF 2020
PETITIONER

               J AND S GRANITES COMPANY
               MUPPRAMON, V- KOTTAYAM P.O,
               PATHANAMTHITTA 689 565
               REPRESENTED BY ITS MANAGING PARTNER SRI K.
               SADANANDAN

               BY ADVS.
               ENOCH DAVID SIMON JOEL
               SRI.RONY JOSE
               SRI.GEORGE A.CHERIAN
               SRI.LEO LUKOSE


RESPONDENTS

    1          PRAMADOM GRAMA PANCHAYAT,
               LAKKOOR, MALLASSERY P.O, PATHANAMTHITTA 689 646
               REPRESENTED BY ITS SECRETARY
    2          SECRETARY,
               PRAMADOM GRAMA PANCHAYAT, LAKKOOR, MALLASSERY
               P.O, PATHANAMTHITTA 689 646
               BY ADVS.
               SRI.JACOB P.ALEX
               SRI.JOSEPH P.ALEX
               SHRI.MANU SANKAR P.


        THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 06.07.2022, ALONG WITH WP(C).9763/2020, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.9757 and 9763 of 2020 : 2 :



          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                     WP(C) NO. 9763 OF 2020
PETITIONER

             K.SADANANDAN,
             VALLICODE, KOTTAYAM P.O., PATHANAMTHITTA - 689
             656.
             BY ADVS.
             ENOCH DAVID SIMON JOEL
             SRI.RONY JOSE
             SRI.GEORGE A.CHERIAN
             SRI.LEO LUKOSE


RESPONDENTS
    1    PRAMADOM GRAMA PANCHAYAT,
         LAKKOOR, MALLASSERY P.O., PATHANAMTHITTA - 689
         646, REPRESENTED BY ITS SECRETARY.
    2    SECRETARY, PRAMADOM GRAMA PANCHAYAT,
         LAKKOOR, MALLASSERY P.O., PATHANAMTHITTA - 689
         646.
         BY ADVS.
         SRI.JACOB P.ALEX
         SRI.JOSEPH P.ALEX
         SHRI.MANU SANKAR P.


      THIS    WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 06.07.2022, ALONG WITH WP(C).9757/2020, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.9757 and 9763 of 2020 : 3 :




                          JUDGMENT

Dated this the 6st day of July, 2022

(W.P(C)Nos. 9757 and 9763 of 2020)

The learned counsel for the petitioners submits that by

passage of time, these writ petitions have become

infructuous.

The writ petitions are therefore dismissed as

infructuous.

Sd/-

N. NAGARESH, JUDGE smm/07.07.2022 W.P(C) No.9757 and 9763 of 2020 : 4 :

 
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