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Jaya C S vs State Of Kerala
2022 Latest Caselaw 957 Ker

Citation : 2022 Latest Caselaw 957 Ker
Judgement Date : 25 January, 2022

Kerala High Court
Jaya C S vs State Of Kerala on 25 January, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    TUESDAY, THE 25TH DAY OF JANUARY 2022 / 5TH MAGHA, 1943
                    WP(CRL.) NO. 85 OF 2022
PETITIONER:

          JAYA C S, AGED 49 YEARS. D/O SALINA BAI, REVATHI
          NIVAS, KAPPIYODU DESOM, MANCHAMCODE PO-695125,
          KATTAKADA, THIRUVANANTHAPURAM

          BY ADV R.GOPAN



RESPONDENTS:

1         STATE OF KERALA, REPRESENTED BY THE SECRETARY,
          HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM 695001

2         DIRECTOR GENERAL OF POLICE, POLICE HEAD QUARTERS,
          THIRUVANANTHAPURAM 695001

3         INSPECTOR GENERALOF POLICE, THIRUVANANTHAPURAM
          RANGE, NANDAVANAM, THIRUVANANTHAPURAM 695001

4         P.SREEKUMARAN NAIR, STATION HOUSE OFFICER,
          ARYANCODE POLICE STATION, OTTASEKHARAMANGALAM,
          THIRUVANANTHAPURAM-695125

5         G.S. SAJI, SUB INSPECTOR OF POLICE, ARYANCODE
          POLICE STATION,OTTASEKHARAMANGALAM,
          THIRUVANANTHAPURAM-695125

          BY SMR. T.V. NEEMA, SR. PP

      THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION
ON 25.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(Crl.) No.85/2022

                                -:2:-



                           JUDGMENT

Dated this the 25th day of January, 2022

Having heard the learned counsel for the petitioner Sri. R.

Gopan and the learned Senior Public Prosecutor Smt. T.V.

Neema, I am of the opinion that this writ petition can be

disposed of with a direction to the 2nd respondent to hear and

dispose of Ext.P9 representation, within a period of one month,

after hearing the petitioner. Ordered accordingly.

The final report shall be filed only after the consideration of

the representation as above. The writ petition is disposed of.

Sd/-

                                         DR. KAUSER EDAPPAGATH
                                                   JUDGE
kp                      True copy
                            P.A. To Judge
 W.P.(Crl.) No.85/2022



APPENDIX OF WP(CRL.) 85/2022

PETITIONER EXHIBITS

Exhibit P1 PHOTOCOPY OF FIR IN CR.NO..1829/2021 DATED 2.12.2021 OF ARIYANCODE POLICE STATION.

Exhibit P2 PHOTOCOPY OF OP TICKET OF THE DEFACTO COMPLAINANT ISSUED BY THE GENERAL HOSPITAL, NEYYATTINKARA DATED 15.11.21

Exhibit P(a) PHOTOCOPY OF OP TICKET OF THE PETITIONER'S HUSBAND ISSUED BY THE GENERAL HOSPITAL, NEYYATTINKARA DATED 15.11.2021

Exhibit P2(b) PHOTOCOPY OF OP TICKET OF THE PETITIONER'S SON ISSUED BY THE GENERAL HOSPITAL, NEYYATTINKARA DATED 16.11.2021

Exhibit P3 PHOTOCOPY OF OP TICKET OF THE PETITIONER ISSUED BY THE MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM DATED 16.11.2021

Exhibit P3(a) PHOTOCOPY OF OP TICKET OF THE PETITIONER'S HUSBAND ISSUED BY THE MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM DATED 16.11.2021

Exhibit P4 PHOTOCOPY OF INTIMATION LETTER SENT TO THE STATION HOUSE OFFICER, ARYANCODE POLICE STATION BY THE VELLARADA HOSPITAL FOR THE PETITIONER DATED 15.11.2021

Exhibit P4(a) PHOTOCOPY OF INTIMATION LETTER SENT TO THE STATION HOUSE OFFICER, ARYANCODE POLICE STATION BY THE VELLARADA HOSPITAL FOR THE PETITIONER'S HUSBAND DATED 15.11.2021 W.P.(Crl.) No.85/2022

Exhibit P4(b) PHOTOCOPY OF INTIMATION LETTER SENT TO THE STATION HOUSE OFFICER, ARYANCODE POLICE STATION BY THE VELLARADA HOSPITAL FOR THE PETITIONER'S SON DATED 15.11.2021

Exhibit P5 PHOTOCOPY OF THE COMPLAINT DATED 18.11.2021 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

Exhibit P5(a) PHOTOCOPY OF THE RECEIPT ISSUED BY THE 4TH RESPONDENT DATED 18.11.2021

Exhibit P6 PHTOTOCOPY OF THE COMPLAINT DATED 21.11.2021 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT

Exhibit P6(a) PHOTOCOPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT DATED 22.11.2021

Exhibit P6(b) PHOTOCOPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT DATED 22.11.2021

Exhibit P7 PHOTOCOPY OF THE TREATMENT CERTIFICATE OF THE PETITIONER'S HUSBAND JOHN K.J. ISSUED BY THE REGIONAL CANCER CENTRE, THIRUVANANTHAPURAM

Exhibit P8 PHOTOCOPY OF THE FIR IN CR.NO.1830/2021 OF ARYANCODE POLICE STATION DATED 2.12.2021

Exhibit P9 PHOTOCOPY OF THE COMPLAINT DATED 23.12.2021 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT

Exhibit P10 PHOTOCOPY OF THE POSTAL RECEIPTS ADDRESSED TO THE RESPONDENT ISSUED BY THE POSTAL AUTHORITY DATED 23.12.2021 W.P.(Crl.) No.85/2022

Exhibit P11 PHOTOCOPY OF THE FIR IN CR.NO.1037/2018 OF ARYANCODE POLICE STATION DATED 26.9.2018

Exhibit P12 PHOTOCOPY OF THE DISCHARGE SUMMARY ISSUED BY THE SOUTHERN INSTITUTE OF MEDICAL SCIENCE, RUCKMONI MEMORIAL DEVI HOSPITAL, VELLARADA

Exhibit P13 PHOTOCOPY OF THE MEDICAL CERTIFICATE ISSUED BY THE SOUTHERN INSTITUTE OF MEDICAL SCIENCE, RUCKMONI MEMORIAL DEVI HOSPITAL, VELLARADA

Exhibit P14 PHOTOCOPY OF THE FIR IN CR.NO.819/2018 OF ARYANCODE POLICE STATION DATED 27.7.2018

Exhibit P15 PHOTOCOPY OF THE REFER CHARGE IN CR.NO.1037/2018 OF ARYANCODE POLICE STATION

Exhibit P16 PHOTOCOPY OF THE FINAL REPORT OF CC NO.261/2019 OF JFCM-I

Exhibit P17 PHOTOCOPY OF THE CMP NO.4297/2019 FILED BY THE PETITIONER BEFORE THE JFCM-I NEYYATTINKARA DATED 13.8.2019

 
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