M.Sundara Rajan vs Girish M
2022 Latest Caselaw 75 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 3RD DAY OF JANUARY 2022 / 13TH POUSHA, 1943
                      CON.CASE(C) NO. 1 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 29456/2017 OF HIGH COURT OF KERALA
PETITIONERS:

    1       M.SUNDARA RAJAN
            AGED 72 YEARS
            S/O.R.MUTHUSWAMY, 5/920, KALLEPPULLY P.O., PALAKKAD
            DISTRICT, PIN - 678 005.

    2       S.ELANGO
            AGED 45 YEARS
            S/O.M.SUNDARAJAN, RESIDING AT 5/940, KALLEPPULLY P.O.,
            PALAKKAD DISTRICT, PIN - 678 005.

            BY ADV S.MURALI


RESPONDENTS:

    1       GIRISH M.
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
            GENERAL MANAGER, THE DISTRICT INDUSTRIES CENTRE, CIVIL
            STATION, PALAKKAD - 678 001.

    2       SAJITH KUMAR V.N.
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
            (EX-MANAGING DIRECTOR), THE PALAKKAD DISTRICT MINI
            INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD.NO.S IND (P)
            MIE-50, CIVIL STATION, DISTRICT INDUSTRIES CENTRE,
            PALAKKAD, PIN - 670 001.

    3       DEEPU S.
            PRESENT MANAGING DIRECTOR, THE PALAKKAD DISTRICT MINI
            INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD.NO.S IND (P)
            MIE-50, CIVIL STATION, DISTRICT INDUSTRIES CENTRE,
            PALAKKAD, PIN - 670 001.


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1 OF 2022
                                    2

                           JUDGMENT

Dated this the 3rd day of January, 2022

After arguing for sometime, the learned Counsel for the

petitioners submits that he is withdrawing this contempt of court

case with liberty to challenge Annexure-A5 order. Accordingly, the

contempt of court case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE AJ CON.CASE(C) NO. 1 OF 2022

APPENDIX OF CON.CASE(C) 1/2022

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE COMMON JUDGMENT DATED 5/7/2021 IN WP(C) NO.29456/2017 & WP(C) NO.29457/2017 PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON'BLE COURT.

Annexure A2 TRUE PHOTOCOPY OF THE OBJECTION FILED BY THE PETITIONER DATED 19/7/2021 BEFORE THE 2ND RESPONDENT.

Annexure A3 TRUE PHOTOCOPY OF THE RECEIPT DATED 19/7/2021 ISSUED TO M.SUNDARAJAN ISSUED BY DISTRICT INDUSTRIES CENTRE, PALAKKAD.

Annexure A3A TRUE PHOTOCOPY OF THE RECEIPT DATED 19/7/2021 ISSUED TO S.AHILAN ISSUED BY DISTRICT INDUSTRIES CENTRE, PALAKKAD.

Annexure A3B TRUE PHOTOCOPY OF THE RECEIPT DATED 19/7/2021 ISSUED TO S.ELANGO ISSUED BY DISTRICT INDUSTRIES CENTRE, PALAKKAD.

Annexure A4 TRUE PHOTOCOPY OF THE NOTARIZED ATTESTED COPY OF POWER OF ATTORNEY EXECUTED BY AHILAN SUNDARAJAN DATED 2/6/2018 IN FAVOUR OF S.ELANGO.

Annexure A5 TRUE PHOTOCOPY OF THE NOTARIZED COPY OF THE ORDER NO.PDMIECS/49/2021 DATED 27/8/2021 ISSUED BY 2ND RESPONDENT.

Annexure A6 TRUE PHOTOCOPY OF THE ORDER OF THE NEW MANAGING DIRECTOR IN-CHARGE (3RD RESPONDENT) DATED 4/10/2021.

Annexure A7 TRUE PHOTOCOPY OF THE NOTICE OF 2ND RESPONDENT (EARLIER MANAGING DIRECTOR) DATED 9/8/2021 TO M.SUNDARAJAN.

Annexure A8 TRUE PHOTOCOPY OF THE NOTICE OF 2ND RESPONDENT (EARLIER MANAGING DIRECTOR) CON.CASE(C) NO. 1 OF 2022

DATED 5/8/2021 TO AHILAN.

Annexure A9 TRUE PHOTOCOPY OF THE NOTICE OF 2ND RESPONDENT (EARLIER MANAGING DIRECTOR) DATED 5/8/2021 TO M.SUNDARAJAN.

Annexure A10 TRUE PHOTOCOPY OF THE NOTICE OF 2ND RESPONDENT (EARLIER MANAGING DIRECTOR) DATED 8/8/2021 TO M.SUNDARAJAN.

Annexure A11 TRUE PHOTOCOPY OF THE NOTICE OF 2ND RESPONDENT (EARLIER MANAGING DIRECTOR) DATED 9/8/2021 TO M.SUNDARAJAN.