Reshma P vs Biju T
2022 Latest Caselaw 691 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  FRIDAY, THE 14TH DAY OF JANUARY 2022 / 24TH POUSHA, 1943
                     MAT.APPEAL NO. 886 OF 2020
AGAINST JUDGMENT AND DECREE DATED 24.01.2020 IN OP 270/2017
                      OF FAMILY COURT, KANNUR
APPELLANT/RESPONDENT:

         RESHMA P, AGED 27 YEARS, D/O RAGHAVAN,
         BANK COLLECTION AGENT,
         ANNANCHERI HOUSE,
         PERUMACHERI P O, CHERUPAZHASSI,
         KANNUR DISTRICT-670601.

         BY ADV C.LEENA



RESPONDENT/PETITIONER:

         BIJU T, AGED 44 YEARS
         S/O BHASKARAN, PATTERI HOUSE,
         MALOT, KANNADIPARAMBA P O, KANNADIPARAMBA,
         KANNUR DISTRICT-670604.

         BY ADVS.
         SRI.ZUBAIR PULIKKOOL
         SRI.P.BHARATHAN




    THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION ON
14.01.2022,    THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 MAT.APPEAL NO. 886 OF 2020

                             2




                     J U D G M E N T

A.Muhamed Mustaque, J.

Learned counsel for the appellant submits that the

matter is not pressed. Not pressed memo is filed to that

effect. Accordingly, the Mat. Appeal is dismissed as not

pressed.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SOPHY THOMAS, JUDGE AS