Indus Towers Limited vs District Telecom Committee
2022 Latest Caselaw 56 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        MONDAY, THE 3RD DAY OF JANUARY 2022 / 13TH POUSHA, 1943
                       WP(C) NO. 17125 OF 2020
PETITIONER:

            INDUS TOWERS LIMITED
            CIRCLE OFFICE AT VANKARATH TOWERS 8TH FLOOR,
            NH 47 PLARIVATTOM, COCHIN 24
            REPRESENTED BY ITS AUTHORIZED OFFICER HEAD LEGAL,
            RAJKUMAR PAVOTHIL, AGED 42 YEARS,
            S/O. P. NARENDRAN, RESIDING AT MIDHILA,
            THAMARAMULANGARA, TRIPUNITHURA P.O.

            BY ADVS.
            P.SATHISAN
            SMT.KRISHNA.G.NATH
            SMT.DONA AUGUSTINE


RESPONDENTS:

    1       DISTRICT TELECOM COMMITTEE
            REPRESENTED BY CHAIRMAN ,
            DISTRICT COLLECTOR, CIVIL STATION,
            VIDYANAGAR P.O, KASARAGOD, KERALA 671 123

    2       IBRAHIM,
            S/O. ABDUKL KAREEM,
            AGE NOT KNOWN TO THE PETITIONER,
            MANNAMKUZHY, KODIBAIL VILLAGE,
            UPPALA P.O, KASARGODE 671 324

    3       JANKEEYA NEETHI VEEDI,
            MANJESWARAM MANDALAM COMMITTEE,
            REPRESENTED BY ITS PRESIDENT, ABDULLA,
            MANUMKUZHI, KODIBAIL VILLAGE,
            UPPALA P.O, KASARGODE 671 324

    4       STATION HOUSE OFFICER,
            MANJESWARAM POLICE STATION,
            POLICE STATION RD, NEAR MANJESHWARAM,
            HOSABETTU, MANJESGWARAM P.O,
            KASARGOD 671 323

    5       SUPERINTENDENT OF POLICE
            PARAKATTA, VIDYANAGAR-ULIYATHADKA ROAD,
            KUDLU P.O,KASARAGOD 671 124
 WP(C) NO. 17125 OF 2020
                                   2


    6     SECRETARY
          MANGALPADY GRAMA PANCHAYAT MANGALPADY,
          P.O UPPALA, KASARGODE 671 324.

    7     DDG VTM
          DEPARTMENT OF TELECOMMUNICATION,
          TERM CELL, DEPARTMENT OF TELECOMMUNICATION,
          O/O.SR. DEPUTY DIRECTOR GENERAL,
          DEPARTMENT OF TELECOMMUNICATIONS,
          CTSD COMPLEX, GANDHI NAGAR,
          KADAVANTHRA P.O., ERNAKULAM-682 020
          REP.BY ADDITIONAL DIRECTOR GENERAL
          (TECHNOLOGY), KERALA LSA.

          BY ADV SRI.M.SASINDRAN

          SMT. ANIMA, GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17125 OF 2020
                                       3




                              T.R.RAVI, J.
                      ----------------------------------------
                       WP(C) NO.17125 OF 2020
                      -----------------------------------------
               Dated this the 03rd day of January, 2022

                             JUDGMENT

Learned counsel for the petitioner submits that the

writ petition is not pressed. Hence, the writ petition is

dismissed as not pressed.

Sd/-

T.R.RAVI

JUDGE

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