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Sabari Sreenath vs The Executive Director
2022 Latest Caselaw 528 Ker

Citation : 2022 Latest Caselaw 528 Ker
Judgement Date : 13 January, 2022

Kerala High Court
Sabari Sreenath vs The Executive Director on 13 January, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
     THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                          WP(C) NO. 5840 OF 2020
PETITIONER/S:

     1     SABARI SREENATH
           AGED 33 YEARS
           S/O.R.ACHUTHANKUTTY, SREENALINAM, SWARAM RESIDENCE,
           CHEVARAMBALAM PO, KOZHIKODE-673017.
     2     SIBI MALCOM DIAS,
           W/O.MALCOM DIAS, VELUTHEDATHU KUZHIYIL, NELLICODE P.O.,
           MADATHIL MUKKU, KOZHIKODE-673012.
     3     SUMITHA,
           W/O.PRAMEESH, AMBILI HOUSE, CHULIYODU ROAD, KOTTOOLI PO,
           KOZHIKODE-673016.
     4     NAMITHA SAHIN,
           W/O.SAHIN, VISHAKAM HOUSE, ELAVANAPARAMBA, KUTHIRAVATTOM
           PO, KOTTULI, KOZHIKODE-16.
     5     APARNA RAJKUMAR,
           W/O.LIPEESH, VELUTHEDATHUKUZHIYIL, NELLICODE PO, MADATHIL
           MUKKU, KOZHIKODE-673012.
     6     SHAMILY,
           SHE HOMES LADIES PG, NEAR VMH CLINIC, KOTTOLI PO,
           KOZHIKODE-673016.
     7     SABITHA,
           W/O.ROOKESH, ANANTHAPURI HOUSE, MAHURAVANAM GARDENS, SUB
           STATION ROAD, CHEVAYOOR, KOZHIKODE-673017.
     8     ANJU SABARI SREENATH,
           W/O.SABARI SREENATH, SREENALINAM, SWARAM RESIDENCE,
           CHEVARAMBALAM PO, KOZHIKODE-673017.
           BY ADV M.C.GOPI


RESPONDENT/S:

     1     THE   EXECUTIVE DIRECTOR
           IFS   (AIR INDIA), NEW DELHI-110001.
     2     THE   GENERAL MANAGER (PERSONNEL),
           AIR   LINE HOUSE, MEENAMPAKKOM, CHENNAI-600027.
     3     THE   ADDITIONAL GENERAL MANGER,
           AIR   INDIA, AIR LINE HOUSE, MEENAMPAKKOM, CHENNAI-600027.
 WP(C) NO. 5840 OF 2020
                                  2

     4       THE MANAGER, IFS(D),
             AIR INDIA LTD., CALICUT-673001.
             BY ADVS.
             SRI.M.GOPIKRISHNAN NAMBIAR
             SRI.K.JOHN MATHAI
             SRI.JOSON MANAVALAN
             SRI.KURYAN THOMAS
             SRI.PAULOSE C. ABRAHAM


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.01.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 5840 OF 2020
                              3

                   JUDGMENT

Dated this the 13th day of January, 2022

Learned Counsel for the petitioner seeks permission to

withdraw the writ petition. Accordingly, the Writ Petition is

dismissed as withdrawn.

Sd/-

V.G.ARUN JUDGE RK

 
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