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Anilkumar P.B vs N.A.Kripa
2022 Latest Caselaw 490 Ker

Citation : 2022 Latest Caselaw 490 Ker
Judgement Date : 13 January, 2022

Kerala High Court
Anilkumar P.B vs N.A.Kripa on 13 January, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
               CON.CASE(C) NO. 1205 OF 2021
   AGAINST THE ORDER/JUDGMENT IN WP(C) 28552/2020 DATED
            12.12.2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         ANILKUMAR P.B.,
         AGED 50 YEARS
         S/O BHASKARAN (LATE) PULLARICKAL HOUSE,
         NENMANIKKARA, PUTHUKKAD POST, THRISSUR DIST,
         PIN-680 301.
         BY ADV AVANEESH KOYIKKARA


RESPONDENT/3RD RESPONDENT:

         N.A.KRIPA
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE REVENUE DIVISIONAL OFFICE,
         THRISSUR, REVENUE DIVISIONAL OFFICE,FIRST FLOOR,
         CIVIL STATION, CIVIL LINES ROAD, AYYANTHOLE
         POST, THRISSUR DIST, PIN-680 003.
         BY ADV V.K.SUNIL,SR.GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 13.01.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1205 OF 2021
                                    2




                    P.B.SURESH KUMAR, J.
            -----------------------------------------------
            Contempt Case (C) No.1205 of 2021
            -----------------------------------------------
         Dated this the 13th day of January, 2022


                         JUDGMENT

The learned counsel for the petitioner submits that

the directions contained in the judgment have been complied

with. In the light of the submission made by the learned

counsel for the petitioner, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn CON.CASE(C) NO. 1205 OF 2021

APPENDIX OF CON.CASE(C) 1205/2021

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF JUDGMENT IN WPC NO 28552/2020 DATED 22.12.2020 Annexure A2 A COPY OF THE LETTER DATED 8.1.2021 FORWARDING THE JUDGMENT AND WRIT COPY TO THE RESPONDENT HEREIN ALONG WITH ITS POSTAL ACKNOWLEDGEMENT CARD

 
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