T.A. Antony vs State Of Kerala
2022 Latest Caselaw 488 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR. JUSTICE AMIT RAWAL
         THURSDAY, THE 13TH DAY OF JANUARY 2022 / 23RD POUSHA, 1943
                            WP(C) NO. 15638 OF 2017
PETITIONERS:

     1       T.A. ANTONY
             AGED 52 YEARS, S/O.ANTONY, THEKKEMALIYEKKAL HOUSE, EDAMARAKU
             P O, MELUKAVUMATTOM VIA, KOTTAYAM DISTRICT.

     2       GOURI GOVINDAN
             W/O.GOVINDAN, NELLIYANIKUNNEL, EDAMARAKU P O, MELUKAVUMATTOM
             VIA, KOTTAYAM DISTRICT.

             BY ADVS.
             SRI.JOHNSON MANAYANI
             SRI.JEEVAN MATHEW MANAYANI


RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

     2       ROAD INFRA STRUCTURE COMPANY KERALA LIMITED (RISCK)
             GNA-215, SAROJINI, GANDHI NAGAR 2ND STREET, VAZHUTHACAUD,
             THIRUVANANTHAPURAM-695001,                       REPRESENTED
             BY ITS MANAGING DIRECTOR.

     3       E.K.K INFRA STRUCTURE (LTD)
             ROAD CONSTRUCTION, PERUMBAVOOR, ERNAKULAM DISTRICT,
             REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, PIN-683542.

     4       ASSISTANT EXECUTIVE ENGINEER (P.W.D ROADS)
             SUB DIVISION , PALAI, KOTTAYAM DISTRICT-686001.

     5       ASSISTANT ENGINEER
             P.W.D.(ROADS) SECTION, ERATTUPETTA-686121.

     6       DEPUTY TAHSILDHAR
             TALUK OFFICE, MEENACHIL TALUK, PALAI-686577.


             GP SMT NISHA BOSE



     THIS    WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15638 OF 2017
                                2

                            JUDGMENT

Learned Counsel for the petitioners submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL JUDGE nak