State Of Kerala vs M.Raju
2022 Latest Caselaw 300 Ker

OP(KAT) No.246/2019                            1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                            &
                          THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                Tuesday, the 11th day of January 2022 / 21st Pousha, 1943
                         IA.NO.1/2021 IN OP(KAT) NO. 246 OF 2019

AGAINST THE ORDER DATED 27/11/18 IN TA NO 7538/2012 OF THE KERALA ADMINISTRATIVE
                         TRIBUNAL, THIRUVANANTHAPURAM.

                                           ---

   APPLICANTS/PETITIONERS IN OP(KAT):

    1.STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,

      REVENUE DEPARTMENT,GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM-695 001.

    2.THE DISTRICT COLLECTOR, ALAPPUZHA, PIN- 688 001.

    3.THE TAHSILDAR,     CHERTHALA, PIN -688 524.

   RESPONDENT/RESPONDENT IN OP(KAT):

     M.RAJU,S/O. MANIYAPPAN,RESIDING AT KUNNUNKAL HOUSE,

     S.L PURAM P.O, ALAPPUZHA, PIN 688 523.CASUAL SWEEPER,

     VILLAGE OFFICE,MARARIKULAM NORTH,CHERTHALA TALUK,

     ALAPPUZHA DISTRICT, PIN- 688 524.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 15.02.2021 in OP(KAT) No.246/2019
   by a period of three months from today.


        This Application coming on for orders ON 11/01/2022, upon perusing
   the application and the affidavit filed in support thereof and this
   Court's Judgment dated 15/02/2021, and upon hearing the arguments of
   GOVERNMENT PLEADER for the petitioners in IA/OP(KAT) and of
   M/S.KALEESWARAM RAJ, VARUN C.VIJAY,A.ARUNA, THULASI K. RAJ & RIYA RAYMOL
   IYPE, Advocates for the respondent in IA/OP(KAT), the court passed the
   following:

                                          ORDER

Heard both sides.

I.A.for time extension is declined.

11/01/2022 Sd/-ALEXANDER THOMAS,JUDGE

Sd/-VIJU ABRAHAM,JUDGE

11-01-2022 /True Copy/ Assistant Registrar