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Hazeena Vijayan vs The State Of Kerala
2022 Latest Caselaw 247 Ker

Citation : 2022 Latest Caselaw 247 Ker
Judgement Date : 11 January, 2022

Kerala High Court
Hazeena Vijayan vs The State Of Kerala on 11 January, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 11TH DAY OF JANUARY 2022 / 21ST POUSHA, 1943
                       WP(C) NO. 29376 OF 2019
PETITIONER/S:

               HAZEENA VIJAYAN, AGED 55 YEARS
               W/O. BALAKRISHNAN, EDAVANISSERI HOUSE, VENGERI
               P.O. KANNADIKKAL, KOZHIKODE. 673 010.
               BY ADV SRINATH GIRISH


RESPONDENT/S:

    1          THE STATE OF KERALA
               REPRESENTED BY THE SECRETARY, DEPARTMENT OF
               CONSUMER AFFAIRS, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001.
    2          THE DISTRICT COLLECTOR,
               KOZHIKODE, CIVIL STATION, KOZHIKODE 673 020.

        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   11.01.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                     -2-
W.P.(C). No. 29376 of 2019



                             P.V.KUNHIKRISHNAN, J.
                              =================================================

                             W.P.(C).No.29376 of 2019
                       =============================================================

                  Dated this the 11th day of January, 2022

                                        JUDGMENT

The learned counsel for the petitioner submitted that the

petitioner does not want to pursue this writ petition.

Therefore, this writ petition is dismissed as not pressed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

W.P.(C). No. 29376 of 2019

APPENDIX OF WP(C) 29376/2019

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE NOTIFICATION DATED 17/09/2018 ISSUED BY THE DEPARTMENT OF CONSUMER AFFAIRS, GOVERNMENT OF KERALA. EXHIBIT P2 TRUE COPY OF THE FRONT PAGE OF THE SSLC BOOK DATED 23.03.1979 ISSUED T HAZEENA VIJAYAN.

EXHIBIT P3 TRUE COPY OF THE DEGREE CERTIFICATE DATED 20.06.1991 ISSUED BY THE VICE CHANCELLOR, UNIVERSITY OF CALICUT, TO HAZEENA VIJAYAN.

EXHIBIT P4 TRUE COPY OF THE CERTIFICATE DATED 28.10.2018 ISSUED BY THE SECRETORY CALICUT EDUCATION TRUST TO HAZEENA VIJAYAN.

EXHIBIT P5 TRUE COPY OF THE APPLICATION DATED 20.08.2019 UNDER THE RIGHT TO INFORMATION ACT ISSUED BY HAZEENA VIJAYAN TO THE INFORMATION OFFICER, DISTRICT COLLECTORATE, KOZHIKODE. EXHIBIT P6 TRUE COPY OF THE INFORMATION DATED 3.09.2019 ISSUED BY THE STE PUBLIC INFORMATION OFFICER, COLLCTORATE KOZHIKODE TO HAZEENA VIJAYAN.

 
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