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Simi Paul vs Smt. Honey Alexander
2022 Latest Caselaw 1144 Ker

Citation : 2022 Latest Caselaw 1144 Ker
Judgement Date : 27 January, 2022

Kerala High Court
Simi Paul vs Smt. Honey Alexander on 27 January, 2022
Con.Case(C) No.2096/2021                          1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                 Thursday, the 27th day of January 2022 / 7th Magha, 1943
                CONTEMPT CASE(C) NO. 2096 OF 2021 (S) IN WP(C) 11250/2015

   PETITIONER/PETITIONER IN WRIT PETITION:

           SIMI PAUL, AGED 42 YEARS, W/O. PAULY GEORGE, HIGH SCHOOL ASSISTANT
           (MALAYALAM), HOLY FAMILY HIGH SCHOOL, THABORE, ANGAMALY,
           ERNAKULAM-683 577.

        BY SRI.K. JAJU BABU (SENIOR ADVOATE) ALONG WITH           ADVOCATES.
        M/S.M.U.VIJAYALAKSHMI, BRIJESH MOHAN.
   RESPONDENTS/RESPONDENTS 3 AND 4 IN WRIT PETITION:

       1. SMT.HONEY ALEXANDER, DEPUTY DIRECTOR OF EDUCATION, KAKKANAD,
          ERNAKULAM-682 030.
       2. SRI.KRISHNAKUMAR C.C., DISTRICT EDUCATIONAL OFFICER, ALUVA,
          ERNAKULAM-683 101.

        This Contempt of court case (civil) having come up for orders on
   27.01.2022, the court on the same day passed the following:

                                             ORDER

Learned Government Pleader seeks further time with regard to the compliance of the directions contained in the judgment.

Post on 11/02/2022.

Sd/- ANU SIVARAMAN JUDGE

27-01-2022 /True Copy/ Assistant Registrar

 
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