Moosa Pallikkathodi Erathali vs State Of Kerala
2022 Latest Caselaw 2248 Ker

WA No.1474/2021                             1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                          &
                        THE HONOURABLE MRS. JUSTICE C.S. SUDHA
              Thursday, the 24th day of February 2022 /5th Phalguna, 1943
                                  WA NO. 1474 OF 2021

        AGAINST JUDGMENT DATED 20-10-2021 IN WP(C) 6854/2021 OF THIS COURT.

                                          ---

   APPELLANT/WRIT PETITIONER:

     MOOSA PALLIKKATHODI ERATHALI, AGED 46 YEARS, S/O. MUSTHAK ALI,

     NATTUKAL, KALOTH, KONDOTTY P.O, MALAPPURAM - 673 638.

    BY SENIOR ADVOCATE SRI. S.SREEKUMAR AND ADVS.M/S. DIPU R., DEVIKRIPA R.,

    DHANYA BABU, P.A.PRIYA & NEETHU SASI

   RESPONDENTS/RESPONDENTS:

    1.STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY,

      DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM -
    695 001.

    AND 6 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 TO R5.

    ADVS.M/S.FIROZ K.M.,P.C.MUHAMMED NOUSHIQ & ABDUL KAREEM.N FOR R6

    ADV.SRI.P.P.JACOB FOR R7.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and all proceedings as per impugned judgment dated
   20-10-2021 in WP(C) No.6854 of 2021 pending disposal of the Writ Appeal.


        This Writ Appeal again coming on for orders on 24/02/2022 upon
   perusing the appeal memorandum and this Court's order dated 10.12.2021,
   the court on the same day passed the following:
 WA No.1474/2021                               2/2




                                     O R D E R

List this matter on 2/3/2022.

Interim order is extended till then.

24/02/2022 Sd/-P.B.SURESH KUMAR,JUDGE

Sd/-C.S.SUDHA,JUDGE

24-02-2022 /True Copy/ Assistant Registrar