V.K.Asokan vs State Of Kerala
2022 Latest Caselaw 2247 Ker

WP(C) No.8274/2011                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
           Thursday, the 24th day of February 2022 / 5th Phalguna, 1943
                    IA.NO.1/2022 IN WP(C) NO. 8274 OF 2011(H)
   APPLICANTS/RESPONDENTS 1 TO 4 IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, TAXES
         (A) DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.
      2. THE COMMISSIONER OF EXCISE, EXCISE COMMISSIONERATE,
         THIRUVANANTHAPURAM.
      3. THE DEPUTY COMMISSIONER OF EXCISE, THRISSUR.
      4. THE CIRCLE INSPECTOR OF EXCISE, THRISSUR.

   RESPONDENTS/PETITIONERS IN WP(C):

      1. V.K.ASOKAN, AGED 63 YEARS, S/O. KUNJIKITTEN, SREELAKSHMI,VILAMBATH
         HOUSE, CHEMBUKAVU, THRISSUR.
      2. SIDHAN, S/O.KUNJIKITTAN, VELAMBATH HOUSE, KANATTUKARA DESOM,
         AYYANTHOLE, THRISSUR.
      3. DANY ASOKAN, S/O.ASHOKAN,VILAMBATH HOUSE, CHEMBUKAVU VILLAGE,
         THRISSUR DISTRICT.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit for a further period of two months from 14-01-2022 to comply with
   the directions in the judgment dated 23-07-2021 in WP(C) No.8274/2011 in
   the interest of justice.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 23-07-2021 and upon hearing the arguments of GOVERNMENT PLEADER for
   the petitioners in IA/R1 to R3 & R5 in WP(C) and of M/s. M.G.KARTHIKEYAN,
   SRI.NIREESH MATHEW, Advocates for R1 in IA/Petitioner in WP(C), the court
   passed the following:
                                      ORDER

Considering the averments in the affidavit, the time to comply the directions in the judgment is extended for a further period of two months from 14-01-2022.

Sd/- P.V.KUNHIKRISHNAN JUDGE

24-02-2022 /True Copy/ Assistant Registrar