C.Beerankutty vs State Of Kerala
2022 Latest Caselaw 2223 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA, 1943
                         WP(C) NO. 4481 OF 2012
PETITIONER:

          C.BEERANKUTTY
          S/O.ABDU HAJI, CHOONDAPARAMBIL HOUSE, PURANG AMSOM,
          PONNANI TALUK, MALAPPURAM DISTRICT.
          BY ADV SRI.C.M.MOHAMMED IQUABAL


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, GENERAL
          EDUCATION (M) DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM-695 001.
    2     THE HEADMISTRESS
          GOVERNMENT HSS, VELIYAMCODE, POST GRAMAM, MALAPPURAM
          DISTRICT-679 579.
    3     THE PARENT TEACHERS ASSOCIATION
          REPRESENTED BY ITS PRESIDENT, GOVERNMENT HSS,
          VELIYAMCODE, POST GRAMAM, MALAPPURAM DISTRICT-679 579.
    4     THE MANAGER
          MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION
          LTD., PALAKKAD DIARY, KALLEPPULLY POST,
          PALAKKAD-678 005.
    5     THE VELIYAMCODE GRAMA PANCHAYATH
          POST GRAMOM, MALAPPURAM DISTRICT-679 579, REPRESENTED
          BY ITS SECRETARY.
          BY ADVS.
          SRI.K.K.MOHAMED RAVUF
          SRI.RAJIT
          SRI.JOBY JOSEPH, GOVERNMENT PLEADER

    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4481 OF 2012
                                  2




                  P.V.KUNHIKRISHNAN, J
                -------------------------------
                 W.P.(C)No. 4481 of 2012
               --------------------------------
     Dated this the 24th day of February, 2022

                       JUDGMENT

The learned counsel appearing for the petitioner

submitted that the writ petition has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM