Kerala High Court
State Of Kerala vs Vanditha.P on 23 February, 2022
WA No.211/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Wednesday, the 23rd day of February 2022 / 4th Phalguna, 1943
WA NO. 211 OF 2022
AGAINST JUDGMENT DATED 16.07.2021 IN WP(C) 21206/2020 OF THIS COURT.
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APPELLANTS/RESPONDENTS IN W.P.(C):
1. THE STATE OF KERALA,REPRESENTED BY ITS SECRETARY TO
GOVERNMENT,GENERAL EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
2. THE DIRECTOR OF GENERAL EDUCATION, DIRECTORATE OF GENERAL
EDUCATION,JAGATHY,THIRUVANANTHAPURAM - 695 001.
3. THE DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DDE,KANNUR - 670001.
4. THE DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DDE, KOZHIKODE - 673
001.
5. THE ASSISTANT EDUCATIONAL OFFICER ,OFFICE OF THE AEO,THALASSERY
SOUTH,THALASSERY, - 670101.
6. THE ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE
AEO,CHEVAYUR,KOZHIKODE- 673017.
7. THE ASSISTANT EDUCATIONAL OFFICER,OFFICE OF THE AEO,THALIPARAMBA
SOUTH,THALIPARAMBA - 670141.
8. THE ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE AEO, THALIPARAMBA
NORTH,THALIPARAMBA, PIN- 670141.
9. THE ASSISTANT EDUCATIONAL OFFICER, OFFICE OF THE AEO, KANNUR
NORTH,KANNUR- 670001.
BY GOVERNMENT PLEADER
RESPONDENTS/PETITIONERS IN W.P.(C):
1. VANDHITHA.P, W/O.T.K.PRABHATH,CRAFT TEACHER,VANEE VILASAM UP
SCHOOL,TEMPLE GATE,THALASSERY,KANNUR DISTRICT-670331. (RESIDING AT
ANANDAM,P.O.PALAYAD,EAST PALAYAD,KANNUR DISTRICT - 670661).
2. SASEENDRAN C.V,KUNDANARY PARABIL HOUSE,P.O.
CHEVAYUR,KOZHIKODE,(RETIRED CRAFT TEACHER,CHEVAYUR UP
SCHOOL,CHEVAYUR,KOZHIKKODE- 673 017).
3. GOURI P.V, W/O M.SURENDRAN,MUTHANGA HOUSE, KOOVERI
P.O,CHAPPARAPADAVU,KANNUR - 670581 (RETIRED CRAFT TEACHER,MUYYAM UP
SCHOOL,THALIPARAMBA-670142).
4. SULOCHANA K.V, W/O. BALAKRISHNAN,KONJAMMORVEETTIL,P.O.PAYYAVOOR -
670633. (RETIRED NEEDLE WORK TEACHER,POOMANGALAM UP
SCHOOL,PANNIYOOR,KANNUR-670142).
5. SEETHALAKSHMI N,W/O MUKUNDAN,NHANDANMADATH HOUSE, P.O,
KOTTALI,KANNUR - 670016. (RETIRED CRAFT TEACHER,PERUMACHERY AUP
SCHOOL).
WA No.211/2022 2/2
6. LATHA A.K, D/O K.NARAYANAN,KOLLANKANDY HOUSE,CHIRAKKARA, THALASSERY
- 670104. (RETIRED CRAFT TEACHER,THIRUVANGAD CHALIA UP SCHOOL).
7. INDUMATHI P.M, W/O PURUSHOTHAMAN K.K,THARACHAND HOUSE,P.O KIZHUNNA,
KANNUR - 670007. (RETIRED CRAFT TEACHER,DHARMADAM BASIC UP
SCHOOL,DHARMADAM,THALASSERY-670106).
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to pass an order staying the operation and implementation of the judgment
dated 16.07.2021 in W.P.(C) No.21206/2020 till the disposal of the above
Writ Appeal.
This Writ Appeal coming on for admission on 23.02.2022 upon perusing
the appeal memorandum, the court on the same day passed the following:
ORDER
Admit.
Issue notice by speed post to the respondents.
Post on 17/3/2022.
There will be an interim order, as prayed for, till then.
23/02/2022 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE
Sd/-MOHAMMED NIAS C.P.,JUDGE
23-02-2022 /True Copy/ Assistant Registrar
