Kerala Pradesh Vazheeyora ... vs State Of Kerala
2022 Latest Caselaw 1807 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA,
                                   1943
                       WP(C) NO. 19162 OF 2012
PETITIONER/S:

    1          KERALA PRADESH   VAZHEEYORA KACHAVADA, THOZHEELALI
               SAGHAM, (BMS),   KOLLAM DISTRICT COMMITTEE, KOLLAM
               MAZHUR BHAVAN,   THAMARAKULAM, KOLLAM DISTRICT
               REPRESENTED BY   ITS SECRETARY.
    2          SETHURAJ
               S/O GOPALAN, SARITHA BHAVAN, KURUMANDAL,
               PARAVOOR, KOLLAM DISTRICT.
               BY ADV SRI.C.RAJENDRAN

RESPONDENT/S:

    1          STATE OF KERALA
               REP. BY THE SECRETARY, LOCAL SELF GOVERNMENT,
               THIRUVANANTHAURAM-695001.
    2          THE DISTRICT COLLECTOR
               COLLECTRATE, KOLLAM-691013.
    3          THE PARAVOOR MUNICIPALITY
               PARAVOOR P.O., KOLLAM DISTRICT REP BY ITS
               SECRETARY-691301.
               BY ADV SRI.AYYAPPAN SANKAR

OTHER PRESENT:

               SRI.JOBY JOSEPH, GP

        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   16.02.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                     -2-
W.P.(C). No. 19162 of 2012




                             P.V.KUNHIKRISHNAN, J.
                              =================================================

                             W.P. (C) No. 19162 of 2012
                       =============================================================

                 Dated this the 16th day of February, 2022

                                        JUDGMENT

The learned counsel for the petitioners submitted that the

matter has become infructuous. Therefore, this writ petition is

dismissed as infructuous. sd/-

P.V.KUNHIKRISHNAN JUDGE das