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2022 Latest Caselaw 1683 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                      WP(C) NO. 1658 OF 2013
PETITIONER:

            DR.P.V.LOUIS
            AGED 52 YEARS
            S/O.LATE DR.P.A.VARGHESE, PROPRIETOR, M/S.
            PULLIKKAL CONSTRUCTIONS MANIKKIRI ROAD,
            PALLIMUKKU, KOCHI 16.
            BY ADVS.
            SRI.R.S.KALKURA
            SRI.GENS GEORGE ELAVINAMANNIL
            SRI.HARISH GOPINATH
            SRI.M.S.KALESH
            SMT.A.V.PRIYA

RESPONDENTS:

    1       MRS.LINDA ISMAIL
            W/O.A.A.ISMAIL APARTMENT 2B, PULIKKAL AVENUE
            KATHRIKADAVU, KOCHI 682 017.
    2       THE SECRETARY
            CONSUMER DISPUTES REDRESSAL FORUM
            ERNAKULAM 682 017.
            BY ADVS.
            SRI.GEORGE CHERIAN
            SRI.RAJESH CHERIAN


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   15.02.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.1658/2013

                                     2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                   W.P.(C).No.1658 of 2013
            ----------------------------------------------
         Dated this the 15th day of February, 2022


                              JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                               P.V.KUNHIKRISHNAN
JV                                                    JUDGE