Anoop K.Gokulan vs The Kerala State Co-Operative ...
2022 Latest Caselaw 1662 Ker

Citation : 2022 Latest Caselaw 1662 Ker
Judgement Date : 15 February, 2022

Kerala High Court

Anoop K.Gokulan vs The Kerala State Co-Operative ... on 15 February, 2022

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                        WP(C) NO. 9712 OF 2021
PETITIONER:

          ANOOP K.GOKULAN
          AGED 36 YEARS
          S/O.GOKULAN, KOLLERIL HOUSE, CHALIKKAVATTOM, VENNALA
          P.O., KANAYANNOOR TALUK, ERNAKULAM DISTRICT - 682 028.

          BY ADV K.MOHAMMED RAFEEQ


RESPONDENTS:

    1     THE KERALA STATE CO-OPERATIVE BANK LTD.
          REGIONAL OFFICE, SAHAKARANA SATHABDHI MANDIRAM,
          KOVILAKATHUPADAM, THIRUVAMBADY P.O., THRISSUR - 680 022
          REPRESENTED BY ITS AUTHORIZED OFFICER.

    2     THE ERNAKULAM DISTRICT CO-OPERATIVE BANK
          MULANTHURUTHY BRANCH, CHOTTANIKKARA - MULANTHURUTHY
          ROAD, PALLITHAZHAM, ERNAKULAM - 682 314 REPRESENTED BY
          ITS MANAGER.

          BY ADV N.RAGHURAJ


OTHER PRESENT:

          ADV.P.C.SASIDHARAN-SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9712 OF 2021

                                   2


                 BECHU KURIAN THOMAS, J.
               ===========================
                   WP(C) No. 9712 of 2021
              ============================
               Dated this the 15th day of February, 2022


                              JUDGMENT

Sri.P.C.Sasidharan, the learned counsel for the respondent

bank submitted that on 07.01.2022, the entire loan account has

been closed and nothing further survives for consideration in

this writ petition.

Accordingly this writ petition is closed recording the

aforesaid submission.

Sd/-

BECHU KURIAN THOMAS JUDGE ssa WP(C) NO. 9712 OF 2021

APPENDIX OF WP(C) 9712/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE SECURITY ENFORCEMENT NOTICE DATED 01/12/2020 ISSUED BY THE RESPONDENT BANK TO THE PETITIONER.