P.C.Varghese vs State Of Kerala
2022 Latest Caselaw 1563 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
         TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                         WP(C) NO. 11059 OF 2020
PETITIONER/S:

     1        P.C.VARGHESE
              AGED 56 YEARS
              S/O. P.V. CHACKO, HEAD OPERATOR (RETIRED), KERALA WATER
              AUTHORITY, P.H. SUB DIVISION, KOTHAMANGALAM, RESIDING AT
              PULIPRAPUTHENPURAYIL HOUSE, KUTHUKUZHY P.O. ERNAKULAM
              DISTRICT.
     2        SUDHARSANAN.K.S,
              AGED 56 YEARS, S/O. SANKARA PILLAI.K.M., HEAD OPERATOR
              (RETIRED), KERALA WATER AUTHORITY, P.H. SUB
              DIVISION,MUVATTUPUZHA, RESIDING AT KONDATTU HOUSE,
              KARAMALA P.O. KOOTHATTUKULAM, ERNAKULAM DISTRICT.
              BY ADVS.
              M.SASINDRAN
              SRI.V.VENUGOPAL
RESPONDENT/S:

     1        STATE OF KERALA
              REPRESENTED BY SECRETARY TO THE GOVERNMENT, WATER
              RESOURCES (WATER SUPPLY-B), DEPARTMENT, SECRETARIAT,
              THIRUVANANTHAPURAM 695 001.
     2        KERALA WATER AUTHORITY,
              JALA BHAVAN, THIRUVANANTHAPURAM 695 033, KERALA
              REPRESENTED BY ITS MANAGING DIRECTOR.
     3        THE ACCOUNTS OFFICER,
              (PAYSLIP AND PENSION), KERALA WATER AUTHORITY, JALA
              BHAVAN, THIRUVANANTHAPURAM 695 033, KERALA.
     4        THE SUPERINTENDING ENGINEER,
              PUBLIC HEALTH CIRCLE, KERALA WATER AUTHORITY,
              MUVATTUPUZHA 686 673.
              BY ADV SRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY
OTHER PRESENT:

              GP VENUGOPAL V.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11059 OF 2020
                                 2

                     JUDGMENT

Dated this the 15th day of February, 2022

Learned Counsel for the petitioners submit that pending

this writ petition, the petitioners grievance has been

redressed. This is recorded and the Writ Petition is closed.

Sd/-

V.G.ARUN JUDGE

RK WP(C) NO. 11059 OF 2020

APPENDIX OF WP(C) 11059/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER OF THE EXECUTIVE ENGINEER P.H. DIVISION, PERUMBAVOOR VIDE ORDER NO. E1-2794/2000 DATED 21.06.2003. EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGE OF THE ORDER OF THE EXECUTIVE ENGINEER, P./H. DIVISION, MUVATTUPUZHA VIDE ORDER NO. A2- 218/2003/MVPA DATED 16.09.2003. EXHIBIT P3 TRUE COPY OF THE G.O. (RT) NO.

1205/08/WRD DATED 22.11.2008. EXHIBIT P4 TRUE COPY OF THE CIRCULAR DATED 21.01.2009 VIDE NO.

KWA/JB/E1-4505/01/VOL. II. EXHIBIT P5 TRUE COPY OF THE COMMUNICATION NO.

E/1026/99 FROM ASSISTANT EXECUTIVE ENGINEER TO EXECUTIVE ENGINEER DATED 20.01.2011.

EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS NO. A2-

217/03 OF THE EXECUTIVE ENGINEER DATED 13.03.2009.

EXHIBIT P7 TRUE COPY OF THE ORDER NO. A1-2602/92 VOL.II OF THE ASSISTANT EXECUTIVE ENGINEER DATED 26.03.2009.

EXHIBIT P8 TRUE COPY OF THE PROCEEDINGS OF THE ASSISTANT EXECUTIVE ENGINEER P.H. SUB DIVISION, MUVATTUPUZHA DATED 17/05/2011 VIDE ORDER NO. A1-2602/92 VOL. III. EXHIBIT P9 TRUE COPY OF THE ORDER DATED 27.10.2015 VIDE NO. A2-217/03 VOL.V.

EXHIBIT P10 TRUE COPY OF THE RELEVANT PAGES OF THE ORDER NO. KWA/JB/E5/3689/2000 DATED 14.02.2018 OF THE DEPUTY CHIEF ENGINEER (GL).

EXHIBIT P11 TRUE COPY OF THE ORDER NO. A3-943/14 DATED 24.10.2018 OF THE EXECUTIVE ENGINEER, MUVATTUPUZHA.

EXHIBIT P12 TRUE COPY OF THE RELEVANT PAGE OF THE WP(C) NO. 11059 OF 2020

ORDER NO. ABI-215/2010 VOL.IV DATED 12.11.2018 OF THE ASSISTANT EXECUTIVE ENGINEER, KOTHAMANGALAM.

EXHIBIT P13 TRUE COPY OF THE G.O.(P). NO.

55/2019/FIN. DATED 04.05.2019. EXHIBIT P14 TRUE COPY OF THE CIRCULAR NO. KWA/A.O.

(ESTT/GEN/1001/02) DATED 03.03.2020 ISSUED BY THE 2ND RESPONDENTS. EXHIBIT P15 TRUE COPY OF THE COMMUNICATION DATED 18.02.2020 VIDE NO. KWA/AO (PAYSLIP AND PENSION), PEN. 10190/9220.

EXHIBIT P16 TRUE COPY OF THE COMMUNICATION DATED 11.02.2020 VIDE NO. KWA/AO(PAYSLIP AND PENSION)/PEN.10178/9208.

EXHIBIT P17 TRUE COPY OF THE COVERING LETTER DATED 31.01.2020 SUBMITTED BY THE SUPERINTENDING ENGINEER TO THE ACCOUNTS OFFICER ALONG WITH LAST PAY CERTIFICATE AND THE CALCULATION OF PENSION EXHIBIT P18 TRUE COPY OF THE CALCULATION OF PENSION AND PENSIONARY BENEFITS IN RESPECT OF THE 2ND PETITIONER WHICH HAS BEEN FORWARDED BY THE SUPERINTENDING ENGINEER EXHIBIT P19 TRUE COPY OF THE COVERING LETTER DATED 23.11.2020 ISSUED BY THE 3RD RESPONDENT EXHIBIT P19(A) TRUE COPY OF THE CALCULATION STATEMENT DATED 18.11.2020 AND THE PENSION SANCTIONING ORDER ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER EXHIBIT P20 TRUE COPY OF THE ORDER No.A3-943/14 DATED 12.12.2018 ISSUED BY THE EXECUTIVE ENGINEER, MUVATTUPUZHA EXHIBIT P21 TRUE COPY OF THE COVERING LETTER DATED 14.12.2020 ISSUED BY THE 3RD RESPONDENT EXHIBIT P21(a) TRUE COPY OF THE CALCULATION STATEMENT DATED 02.12.2020 AND THE PENSION SANCTIONING ORDER ISSUED BY THE 3RD RESPONDENT TO THE 2ND PETITIONER