Ramesh.P.G vs Sreelekha
2022 Latest Caselaw 1427 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 TUESDAY, THE 1ST DAY OF FEBRUARY 2022 / 12TH MAGHA, 1943
                 CON.CASE(C) NO. 65 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 23858/2021 OF HIGH
                      COURT OF KERALA
PETITIONER/S:

         RAMESH.P.G. AGED 54 YEARS
         S/O.DAMODARAN, KANDAMKULATHIL, GOOD SHEPHERD
         ROAD, KOTTAYAM, PIN - 686 001.
         BY ADVS.
         R.REJI
         M.V.THAMBAN
         THARA THAMBAN
         B.BIPIN
         SUNEESH KUMAR R.
         ARUN BOSE


RESPONDENT/S:

         SREELEKHA
         AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER, WORKING AS THE EXECUTIVE ENGINEER,
         PUBLIC WORKS DEPARTMENT, ROAD DIVISION,
         KOTTAYAM, KOTTAYAM DISTRICT, PIN - 686 001.
         BY ADV ADVOCATE GENERAL OFFICE KERALA


OTHER PRESENT:

         SMT. DEEPA NARAYANAN SR GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 01.02.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                     -2-
Cont. Case (C). No. 65 of 2022



                           P.V.KUNHIKRISHNAN, J.
                              =================================================

                         Cont. Case (C) No. 65 of 2022
                        =============================================================

                   Dated this the 1st day of February, 2022

                                        JUDGMENT

The learned counsel for the respondent submitted that the

directions in the judgment dated 16.11.2021 in W.P.(C)

No.23858 of 2021 are complied with. The counsel for the

respondent will serve a copy of the order to the petitioner's

counsel.

In the light of the above, the Contempt of Court case is

closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

Cont. Case (C). No. 65 of 2022

APPENDIX OF CON.CASE(C) 65/2022

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 16/11/2021 IN WP(C) NO.23858/2021 OF THIS HON'BLE COURT.